High Courts28 Jul 2008Disposed Of
State of U.P. Vs Mangal Prasad, U.P. State Bridge Corporation
Allahabad High Court · (2008) 119 FLR 262 : (2009) 2 LLJ 59
Constitution of India, 1950 — Article 14, 16, 226, 39
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 76 of 158
High Courts28 Jul 2008Disposed Of
Dinesh Kumar Rajpoot And Others Vs State of U.P.And Others
Allahabad High Court · (2008) 07 AHC CK 0177
High Courts28 Jul 2008Dismissed
Ram Narain Sharma Vs District Judge and others
Allahabad High Court · (2008) 07 AHC CK 0117
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts28 Jul 2008
U.P. State Road Transport Corporation Vs Smt. Alaka, K.M. Preeti, Master Vishal and Master sonu through their Mother Smt. Alaka natural guardian
Allahabad High Court · (2009) 1 AWC 204 : (2008) 118 FLR 1171 : (2009) 1 LLJ 565
Employees Compensation Act, 1923 — Section 17, 30, 4AMotor Vehicles Act, 1988 — Section 147
High Courts28 Jul 2008
Kalideen Vs Nathu Ram Gupta
Allahabad High Court · (2008) 4 AWC 4195
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Allowed
State of U.P. and Samagri Prabandh Prakasht, Executive Engineer, Tubewell and Works Manager, Irrigation Work Shop Division Vs Ram Pratap Shukla
Allahabad High Court · (2008) 119 FLR 492
High Courts28 Jul 2008Allowed
Mohd. Ibrahim Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 300
High Courts28 Jul 2008Allowed
Shyam Ji Shukla Vs State of U.P. and Raj Kumar Awasthi
Allahabad High Court · (2009) 1 AWC 727
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(g)
High Courts26 Jul 2008
Kanhaiya Lal Bansal Vs Sahitya Bhawan Publishers and Distributors Private Limited and Others
Allahabad High Court · (2009) 41 PTC 165
High Courts25 Jul 2008Allowed
Smt. Swaroop Kumari Bakshi Vs State of U.P. and Another
Allahabad High Court · (2009) 1 AWC 578 : (2009) 3 CivCC 770 : (2009) 106 RD 408
Land Acquisition Act, 1894 — Section 18, 30, 31
High Courts25 Jul 2008Dismissed
Anwarul Hasan, Divisional Manager, New India Assurance Co. Ltd. and Others Vs Ashwani Kumar Srivastava (since deceased) by. L.Rs.
Allahabad High Court · (2008) 4 AWC 4174
High Courts25 Jul 2008Dismissed
Indian Chemicals Pvt.Ltd.And Another Vs Aadeesh Kumar Jain And Others
Allahabad High Court · (2008) 07 AHC CK 0173
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 39 Rule 1
High Courts25 Jul 2008Dismissed
Ashwani Kumar Srivastava (Dead) Through Lr. Vs D.Sen Gupta Chairman-cum-Managing Director, New India Assurance Co.Ltd., Bombay and others
Allahabad High Court · (2008) 07 AHC CK 0122
Allahabad High Court Rules, 1952 — Chapter 8 Rule 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Contempt of Courts (Allahabad High Court) Rules, 1977 — Rule 10, 11, 12, 13, 17
High Courts25 Jul 2008Dismissed
Manoj Kumar Sahu Vs The Union of India (UOI) and Others
Allahabad High Court · (2008) 119 FLR 733
Industrial Disputes Act, 1947 — Section 10
High Courts25 Jul 2008Dismissed
S. Jafar Raza Vs U.P. State Public Service Tribunal and Another
Allahabad High Court · (2008) 118 FLR 1029
High Courts24 Jul 2008Dismissed
Smt. Urmila Devi Vs Ram Dhani and Others
Allahabad High Court · (2008) 4 AWC 4122
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jul 2008Allowed
State of U.P. and Others Vs Laxmi alias Laksho Devi
Allahabad High Court · (2008) 4 AWC 4007 : (2008) 119 FLR 830
High Courts24 Jul 2008
The New India Assurance Company Ltd. Vs Smt. Pista Devi and Others
Allahabad High Court · (2009) 1 AWC 197
High Courts24 Jul 2008Dismissed
Shree Balkishan Agrawal Glass Industries Pvt. Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 27 VST 290
Uttar Pradesh Trade Tax Act, 1948 — Section 3B
High Courts24 Jul 2008Allowed
Surendra Kumar Vs Ilam Singh and others
Allahabad High Court · (2008) 07 AHC CK 0184