High Courts30 Jul 2008Dismissed
Vashistha Narain Pandey Vs Addl.City Magistrate-VII/R.C.& E.O., Kanpur Nagar and others
Allahabad High Court · (2008) 07 AHC CK 0141
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 75 of 158
High Courts30 Jul 2008Allowed
Ramdhani and another Vs District Judge, Fatehpur and others
Allahabad High Court · (2008) 07 AHC CK 0135
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts30 Jul 2008Disposed Of
Feeka Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts30 Jul 2008Allowed
Amir Hasan Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3863 : (2009) 106 RD 194
Land Acquisition Act, 1894 — Section 18
High Courts30 Jul 2008Allowed
Sanjay Kumar Chaurasia Vs State of U.P. and Others
Allahabad High Court · (2008) 07 AHC CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 204
High Courts30 Jul 2008
Commissioner, Trade Tax Vs Kansal Iron Store
Allahabad High Court · (2009) 24 VST 378
Uttar Pradesh Trade Tax Act, 1948 — Section 12A
High Courts30 Jul 2008Dismissed
Deepak Joshi alias Dippu and Others Vs State of U.P. and Smt. Monu Sharma alias Prachi
Allahabad High Court · (2008) 07 AHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 156, 177, 179, 190, 200Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13B
High Courts30 Jul 2008
Belmaks Automotives Limited Vs Commissioner of Commercial Tax
Allahabad High Court · (2010) 27 VST 520
Uttar Pradesh Trade Tax Act, 1948 — Section 13A(6)
High Courts30 Jul 2008Dismissed
Ashok Kumar Tiwari and Others Vs State of U.P. and Another
Allahabad High Court · (2008) CriLJ 4668
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 161, 162Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 307
High Courts29 Jul 2008Allowed
M/s. Castrol India and Another Vs M/s. Kishan Ghar
Allahabad High Court · (2009) 3 CivCC 627
Evidence Act, 1872 — Section 3Partnership Act, 1932 — Section 69
High Courts29 Jul 2008Dismissed
Hardeo Upadhyaya Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0252
High Courts29 Jul 2008Dismissed
Suresh Chandra and Another Vs Special Judge (E.C. Act)/Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 4203
Evidence Act, 1872 — Section 32
High Courts29 Jul 2008
M.K. Bajpai Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3851 : (2009) 1 UPLBEC 752
Civil Procedure Code, 1908 (CPC) — Section 104, 117, 122, 125, 2Constitution of India, 1950 — Article 225, 226, 227
High Courts29 Jul 2008
The New India Assurance Co. Ltd. Vs Smt. Pooja Gupta and Others
Allahabad High Court · (2009) 1 AWC 189
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts29 Jul 2008
Mahima Glass Craft Industries Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 26 VST 534
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts29 Jul 2008Allowed
U.P. State Road Transport Corporation Vs The Employees State insurance Corporation and Recovery Officer Employees State Insurance Corporation
Allahabad High Court · (2008) 119 FLR 982 : (2009) 2 LLJ 247
Employees State Insurance Act, 1948 — Section 2, 40, 44, 45, 75
High Courts28 Jul 2008Allowed
Shyamji Shukla Vs State of U.P. and Another
Allahabad High Court · (2009) 1 AWC 727
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2
High Courts28 Jul 2008
Rabi Singh Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1678
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 326, 504, 506
High Courts28 Jul 2008Dismissed
Karan Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 07 AHC CK 0246
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Dismissed
U.P. State Road Transport Corporation Vs State of U.P., Presiding Officer, Industrial Tribunal and Ram Nath Nishad
Allahabad High Court · (2008) 07 AHC CK 0238
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4k