High Courts04 Aug 2008Allowed
Aamana Khatoon Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 4045 : (2008) 105 RD 524 : (2008) 3 UPLBEC 2693
Constitution of India, 1950 — Article 243C, 243G
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 73 of 158
High Courts04 Aug 2008Allowed
State of U.P. Vs The Presiding Officer, Industrial Tribunal No. 1 and Paras Nath
Allahabad High Court · (2008) 119 FLR 738
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts04 Aug 2008
Krishna Pal Singh Yadav Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 309, 319
High Courts04 Aug 2008Dismissed
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0055
High Courts04 Aug 2008Dismissed
Satyendra Chaturvedi Vs Small Scale Industries Research and Development Organization
Allahabad High Court · (2008) 6 AWC 6279
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 116
High Courts04 Aug 2008
Three Star Paper Mill Pvt. Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 26 VST 414
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts04 Aug 2008Dismissed
Smt. Ganga Devi and Another Vs Dan Bahadur
Allahabad High Court · (2009) 4 CivCC 350
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts01 Aug 2008Allowed
Machhuwa Matsya Jeevi Sahkari Samiti Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 3 CivCC 166
Evidence Act, 1872 — Section 73
High Courts01 Aug 2008
Commissioner, Trade Tax Vs Mercury Lighting Fixtures
Allahabad High Court · (2009) 26 VST 412
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts01 Aug 2008Dismissed
Rajendra Prasad Tripathi, Assistant Teacher in Lal Bahadur Shastri Uchchatar Madhyamik Vidyalaya Vs The State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0325
Constitution of India, 1950 — Article 161, 226, 311Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts01 Aug 2008Disposed Of
Amit Chaurasiya Vs State of Uttar Pradesh and Station House Officer of P.S. Sigra
Allahabad High Court · (2009) CriLJ 146 : (2009) 5 RCR(Criminal) 594
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156Penal Code, 1860 (IPC) — Section 147, 148, 307, 394
High Courts01 Aug 2008Dismissed
Rajeev Kumar Agarwal Vs Nagar Palika Parishad and Others
Allahabad High Court · (2009) 1 AWC 294 : (2008) 105 RD 749
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 52
High Courts01 Aug 2008Allowed
Nirmala Devi and another Vs Additional District Judge (Ayodhya Prakaran), Lucknow and others
Allahabad High Court · (2008) 08 AHC CK 0254
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts01 Aug 2008Disposed Of
Hanuman Prasad Pandey And Others Vs State of U.P.And Others
Allahabad High Court · (2008) 08 AHC CK 0222
High Courts01 Aug 2008Dismissed
Shyam Murari Yadav Vs Additional District Judge, Court No.6, AGRA and others
Allahabad High Court · (2008) 08 AHC CK 0203
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts01 Aug 2008Allowed
Kanya Devi and others Vs Deputy Director of Consolidation, Kannauj and others
Allahabad High Court · (2008) 08 AHC CK 0194
High Courts01 Aug 2008Dismissed
Jagannath Singh (DEAD) Through its LRs. Vs District Judge, Allahabad and others
Allahabad High Court · (2008) 08 AHC CK 0190
Constitution of India, 1950 — Article 226
High Courts01 Aug 2008Allowed
Shiv Narain Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0183
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 2, 4
High Courts01 Aug 2008Dismissed
Munshi Lal Vs Santosh Gupta and others
Allahabad High Court · (2008) 08 AHC CK 0175
High Courts01 Aug 2008Allowed
Tirth Raj Misra Vs State of U.P. and others
Allahabad High Court · (2008) 08 AHC CK 0142
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N