COURT ARCHIVE

Allahabad High Court judgments, 2008

3,146 judgments · page 129 of 158

High Courts05 Mar 2008Disposed Of

Bharat Petroleum Corporation Ltd. Vs Dinesh Kumar Gupta and Others

Allahabad High Court · (2008) 03 AHC CK 0136

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A(4)

High Courts05 Mar 2008Dismissed

Raj Narain Vs State of U.P.

Allahabad High Court · (2008) 03 AHC CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 304(1)

High Courts05 Mar 2008Dismissed

Ramesh Chandra Verma and Others Vs Incharge, District Judge, Barabanki and Others

Allahabad High Court · (2008) 03 AHC CK 0115

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 9 Rule 13Specific Relief Act, 1963 — Section 28(3)Transfer of Property Act, 1882 — Section 52

High Courts05 Mar 2008Dismissed

State of U.P.and Others Vs Ramesh Bhai and Another

Allahabad High Court · (2008) 03 AHC CK 0105

High Courts05 Mar 2008Dismissed

Fahim Ahmad and Others Vs State of U.P.and Others

Allahabad High Court · (2008) 03 AHC CK 0100

Constitution of India, 1950 — Article 226

High Courts05 Mar 2008Allowed

Har Charan Vs State of U.P. and Smt. Babita

Allahabad High Court · (2008) CriLJ 2972

Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 482Penal Code, 1860 (IPC) — Section 110, 323, 324, 452, 504

High Courts05 Mar 2008Dismissed

Man Singh Vs Commissioner, Bareilly Mandal and Others

Allahabad High Court · (2008) 2 AWC 1998

Constitution of India, 1950 — Article 226

High Courts05 Mar 2008Dismissed

Amresh Pandey and Smt. Indrawati Vs State of U.P.

Allahabad High Court · (2008) 03 AHC CK 0062

Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts05 Mar 2008Dismissed

Amin Khan Vs State of U.P. and Nirmala Verma

Allahabad High Court · (2008) 2 AWC 2002 : (2008) 2 UPLBEC 1256

Advocates Act, 1961 — Section 38

High Courts05 Mar 2008Dismissed

Tarun Kumar Vs State of Uttar Pradesh and Dayanand Shiksha Sansthan

Allahabad High Court · (2008) 2 UPLBEC 95

Constitution of India, 1950 — Article 14, 23

High Courts05 Mar 2008Dismissed

Suresh Kumar Singh Vs State of U.P.

Allahabad High Court · (2008) CriLJ 2547

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

High Courts05 Mar 2008

Abhiram Rai Vs Bishwa Nath Rai

Allahabad High Court · (2008) 4 AWC 4124

Limitation Act, 1963 — Section 5

High Courts05 Mar 2008Allowed

Shakila Bano and Others Vs State of U.P. and Another

Allahabad High Court · (2008) 27 CriminalCC 191

Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 200(a)Penal Code, 1860 (IPC) — Section 323, 504

High Courts04 Mar 2008Allowed

Sirdar Vs State of U.P. and Others

Allahabad High Court · (2008) 03 AHC CK 0185

Constitution of India, 1950 — Article 14, 243G

High Courts04 Mar 2008Allowed

Lahuri and others Vs Deputy Director of Consolidation, Azamgarh and others

Allahabad High Court · (2008) 03 AHC CK 0177

High Courts04 Mar 2008Allowed

Budhi Ram Vs State of U.P. and others

Allahabad High Court · (2008) 03 AHC CK 0174

High Courts04 Mar 2008Dismissed

Shalini Singh Vs State of U.P.and others

Allahabad High Court · (2008) 03 AHC CK 0121

High Courts04 Mar 2008Allowed

Markande Mani Tripathi Vs Brajesh Mani Tripathi

Allahabad High Court · (2008) 03 AHC CK 0102

High Courts04 Mar 2008Dismissed

Suresh Prasad Gautam Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 5276 : (2008) 2 UPLBEC 91

High Courts03 Mar 2008Allowed

Raghubar Dayal Vs The Xth Additional District and Sessions Judge and Another

Allahabad High Court · (2008) 227 ELT 198

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)