High Courts29 Feb 2008Allowed
Durga Prasad Vs District Judge, Varanasi and others
Allahabad High Court · (2008) 02 AHC CK 0192
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 131 of 158
High Courts29 Feb 2008Allowed
Ram Babu Vs Sohan Lal Cyan Chand Through its Partner and another
Allahabad High Court · (2008) 02 AHC CK 0189
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts29 Feb 2008Dismissed
Manish Kumar Singh Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0165
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts29 Feb 2008Allowed
Krishna Kumar and another Vs Deputy Director of Consolidation, Gyanpur, Varanasi and others
Allahabad High Court · (2008) 02 AHC CK 0121
High Courts29 Feb 2008Dismissed
Ramesh Chandra Yadav Vs Prescribed Authority/Addl. Chief Judicial Magistrate and Others
Allahabad High Court · (2008) 02 AHC CK 0110
Limitation Act, 1963 — Section 5
High Courts29 Feb 2008
Sri Banarsi Prasad Vs Commissioner of Income Tax
Allahabad High Court · (2008) 219 CTR 482 : (2010) 189 TAXMAN 206
Income Tax Act, 1961 — Section 68
High Courts29 Feb 2008Dismissed
Kanchhi Lal, Kalyan, Rajendra and Ashok Vs Smt. Bhagwan Dei and Others
Allahabad High Court · (2008) 2 AWC 1910
Evidence Act, 1872 — Section 33, 68, 69
High Courts29 Feb 2008Dismissed
Roshan Lal Khandelwal Vs Dr. Jagdish Chand (D.) by L.Rs.
Allahabad High Court · (2008) 2 AWC 2088
Evidence Act, 1872 — Section 20, 63, 65, 74, 76Transfer of Property Act, 1882 — Section 106
High Courts29 Feb 2008Dismissed
Deo Narayan Jaiswal Vs Special Judge (E.C. Act) Court No. 5 and Others
Allahabad High Court · AIR 2008 All 163
Contract Act, 1872 — Section 2, 20, 21, 23, 24Transfer of Property Act, 1882 — Section 111, 114
High Courts29 Feb 2008Dismissed
Dinesh Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 DMC 244
Criminal Procedure Code, 1973 (CrPC) — Section 182, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts29 Feb 2008Allowed
In Re: Raj Narain Pratap Narain Rolling Enterprises (P.) Ltd.
Allahabad High Court · (2009) 89 SCL 17
COMPANIES ACT, 1956 — Section 43A
High Courts29 Feb 2008Dismissed
Sudhir Chandra Agarwala Vs State of U.P. and Greater Noida Industrial Development Authority
Allahabad High Court · (2008) 6 AWC 6073
Constitution of India, 1950 — Article 14, 19, 226, 300AEvidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 11, 17, 4, 5A, 6
High Courts29 Feb 2008
A.K. Sinha and Another Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1176
Penal Code, 1860 (IPC) — Section 397, 406, 504, 506
High Courts29 Feb 2008Allowed
Brij Kishore Tripathi Vs State of U.P. and Others
Allahabad High Court · (2008) 118 FLR 919
High Courts29 Feb 2008Dismissed
Gobari Yadav and Raja Ram Yadav Vs District Inspector of Schools, The Committee of Management, Shri Gandhi Intermediate College and The Principal, Shri Gandhi Intermediate College
Allahabad High Court · (2008) 6 AWC 5456 : (2009) 121 FLR 540 : (2008) 1 UPLBEC 913
Constitution of India, 1950 — Article 14, 16
High Courts29 Feb 2008
Faeem Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2020
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Feb 2008
Kumari Gudiya alias Pratima Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2319
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts28 Feb 2008Allowed
Oriental Insursance Co. Ltd. Vs Iqbal Ahmad and Others
Allahabad High Court · (2009) ACJ 1151
Evidence Act, 1872 — Section 145Motor Vehicles Act, 1988 — Section 173
High Courts28 Feb 2008Disposed Of
Mauni Ashram Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1331 : (2008) 104 RD 474
High Courts28 Feb 2008Allowed
Phool chand khandelwal (dead) through LRs Vs Rent Control, And Eviction Officer, Mathura and others
Allahabad High Court · (2008) 02 AHC CK 0190
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12