High Courts28 Feb 2008Dismissed
Krishna Kumar And Others Vs State of U.P
Allahabad High Court · (2008) 02 AHC CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 132 of 158
High Courts28 Feb 2008Dismissed
Gudiya @ Pratima Singh Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts28 Feb 2008Dismissed
Meera Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0146
Constitution of India, 1950 — Article 226
High Courts28 Feb 2008Allowed
Dharm Vijay Singh Vs Hon’Ble High Court of Judicature At Allahabad and Another
Allahabad High Court · (2008) 02 AHC CK 0144
High Courts28 Feb 2008Dismissed
Om Prakash Vs Arun Chand Pandey
Allahabad High Court · (2008) 02 AHC CK 0141
Contempt of Courts Act, 1971 — Section 12, 19
High Courts28 Feb 2008Allowed
Durga Prasad Vs State of U.P. AND Another
Allahabad High Court · (2008) 02 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts28 Feb 2008Allowed
Smt. Babban Kunwar Vs The Special Judge, S.C./S.T. Act and Another
Allahabad High Court · (2008) 02 AHC CK 0106
High Courts28 Feb 2008
Manoj Kumar Vs Smt. Bharti Devi and Another
Allahabad High Court · (2008) 02 AHC CK 0081
High Courts28 Feb 2008
Hirdaya Narain Rai, Guardian Smt. Suman, Smt. Suman and Uma Shankar Rai (Deceased) Vs Ratanjay Pradhan
Allahabad High Court · (2008) 2 AWC 1576
Hindu Marriage Act, 1955 — Section 13
High Courts28 Feb 2008Dismissed
Inder (deceased) and Others Vs Gujrati and Kailash
Allahabad High Court · (2008) 2 AWC 1917
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 63
High Courts28 Feb 2008Allowed
Hari Shankar Vs Additional District Judge/Special Judge and Others
Allahabad High Court · (2008) 02 AHC CK 0043
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts28 Feb 2008
Aneeta Rana Vs Mool Chandra Rana
Allahabad High Court · (2008) 6 AWC 5960
Constitution of India, 1950 — Article 226
High Courts27 Feb 2008
Om Pal Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2271
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Feb 2008
Kamla Prasad Dwivedi Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1812
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498A
High Courts27 Feb 2008Dismissed
North Star India Pvt. Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 25 VST 378
Central Sales Tax Act, 1956 — Section 6A
High Courts27 Feb 2008Dismissed
Vinay Chaturvedi Vs State of U.P. and Kailash Kumar Bhadoriya
Allahabad High Court · (2008) 02 AHC CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts27 Feb 2008Dismissed
Anand Gramodyog Samiti Vs State of U.P. and Others
Allahabad High Court · (2008) 02 AHC CK 0221
High Courts27 Feb 2008Dismissed
Nokhey and others Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0220
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts27 Feb 2008Disposed Of
Babu Lal Vs Deputy Director of Consolidation, Fatehpur and another
Allahabad High Court · (2008) 02 AHC CK 0200
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts27 Feb 2008Allowed
Sabha Jeet Singh Vs Addl. District judge,Varanasi and another
Allahabad High Court · (2008) 02 AHC CK 0191
Provincial Small Cause Courts Act, 1887 — Section 25