High Courts10 Mar 2008Allowed
Vijay Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · AIR 2008 All 119 : (2008) 2 AWC 1885 : (2008) 104 RD 629
Stamp Act, 1899 — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 128 of 158
High Courts10 Mar 2008Allowed
Chhunnu @ Chhidda Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0162
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Mar 2008Dismissed
Bansh Narain Singh Vs State of U.P.and another
Allahabad High Court · (2008) 03 AHC CK 0075
High Courts10 Mar 2008
Commissioner of Income Tax Vs Poddar Industrial Corporation
Allahabad High Court · (2008) 03 AHC CK 0032
Income Tax Act, 1961 — Section 176, 2
High Courts10 Mar 2008Allowed
Arun Kumar Saxena Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6474 : (2008) 2 UPLBEC 113
Uttar Pradesh Subordinate Excise Service Rules, 1967 — Rule 21, 27, 5, 5(2), 7Uttar Pradesh Subordinate Excise Service Rules, 1983 — Rule 100Uttar Pradesh Subordinate Excise Service Rules, 1991 — Rule 6, 7, 8, 8(1), 8(3)
High Courts09 Mar 2008Allowed
Janta Shiksha Prasar Samiti and another Vs State of U.P.and others
Allahabad High Court · (2008) 03 AHC CK 0154
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Mar 2008Allowed
Smt. Kiran Devi Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 2 AWC 1503 : (2008) 2 AWC 1492 : (2008) 104 RD 512
Constitution of India, 1950 — Article 226
High Courts07 Mar 2008Dismissed
Uttam Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0168
Penal Code, 1860 (IPC) — Section 302
High Courts07 Mar 2008Dismissed
Ram Kaur Prashad (Executant, deceased) Vs State
Allahabad High Court · (2008) 03 AHC CK 0159
Succession Act, 1925 — Section 263, 276
High Courts07 Mar 2008Disposed Of
Rameshwar Prasad Tyagi Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 448Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198
High Courts07 Mar 2008Dismissed
Virendra Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0128
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Mar 2008Allowed
Bharat Kumar Agarwal and another Vs Rent Control And Eviction Officer, Deoria and others
Allahabad High Court · (2008) 03 AHC CK 0090
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts07 Mar 2008Dismissed
State of U.P. Through Regional Prohibition and Social Uplift Officer, Allahabad Vs Judge, Small Causes Court, Allahabad and others
Allahabad High Court · (2008) 03 AHC CK 0089
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Mar 2008
Aziz Mohammad (Dead) through LRs.and another Vs Deputy Director of Consolidation, Allahabad and others
Allahabad High Court · (2008) 03 AHC CK 0071
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48
High Courts07 Mar 2008Dismissed
Kameshwar, Satya Deo, Shyam Deo and Indra Deo Vs The Deputy Director of Consolidation/Additional District Magistrate (F and R) and Others
Allahabad High Court · (2008) 2 AWC 2005
Constitution of India, 1950 — Article 226
High Courts07 Mar 2008Dismissed
Suryakant Dubey and Others Vs State of U.P and Another
Allahabad High Court · (2008) CriLJ 2556
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 397, 482
High Courts05 Mar 2008Dismissed
Dr. Vinod Parashar and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 4 CivCC 643 : (2008) 4 RCR(Civil) 389 : (2009) 1 RCR(Criminal) 992
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 22
High Courts05 Mar 2008Allowed
Smt. Bimla Devi Gupta Vs Union of India (UOI) and Others
Allahabad High Court · (2009) 221 CTR 359
Constitution of India, 1950 — Article 300AIncome Tax Act, 1961 — Section 269UA, 269UC, 269UD, 269UE, 269UF
High Courts05 Mar 2008Allowed
T.P. Taxtile Waste Pvt. Ltd. and Mr. J.M. Arora, Director, T.P. Taxtile Waste Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2008) 03 AHC CK 0215
State Financial Corporations Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 53A, 60
High Courts05 Mar 2008Dismissed
Ram Sakal Yadav, Constable and another Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0166
Penal Code, 1860 (IPC) — Section 147, 148, 149, 193, 302