High Courts13 Mar 2008
The State of U.P. Vs Mohammad Ashik Khan
Allahabad High Court · (2008) 03 AHC CK 0023
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 127 of 158
High Courts13 Mar 2008
Sunil Soni Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1797
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 307, 324, 504, 506
High Courts13 Mar 2008
Santosh Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1668
Penal Code, 1860 (IPC) — Section 302
High Courts12 Mar 2008
Horam (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0239
Penal Code, 1860 (IPC) — Section 302, 308, 364
High Courts12 Mar 2008Dismissed
Deepak Kumar Pandey Pandey Vs State of U.P., U.P. Financial Corporation and Collector
Allahabad High Court · (2008) 2 AWC 2071 : (2008) CriLJ 2968 : (2008) 105 RD 402
Constitution of India, 1950 — Article 136, 226, 32State Financial Corporations Act, 1951 — Section 29, 3, 32G, 4
High Courts12 Mar 2008Disposed Of
P.B. Society Jewellers Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 216 CTR 82 : (2008) 170 TAXMAN 617
Income Tax Act, 1961 — Section 245C
High Courts12 Mar 2008
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1801
Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2008
Satyaveer Singh Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2264
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Mar 2008
Union of India (UOI) Vs Devendra Mishra
Allahabad High Court · (2008) 2 ACR 1682
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts11 Mar 2008
Sampurnanand Pandey Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2261
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Mar 2008
Narendra Pal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2464
Penal Code, 1860 (IPC) — Section 120, 218, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts11 Mar 2008Dismissed
Rajveer Singh (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0220
Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Mar 2008Dismissed
Sher Singh Vs State of U.P. and Mahaveer Singh
Allahabad High Court · (2008) 03 AHC CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 302, 323, 34
High Courts11 Mar 2008Dismissed
S.K. Singh, Director, SKS Power Private Ltd. Vs The State of Uttar Pradesh and Hoti Lal
Allahabad High Court · (2008) 2 ACR 1677
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 397, 398Penal Code, 1860 (IPC) — Section 420
High Courts11 Mar 2008Dismissed
Vivekanand Tiwari Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0130
Criminal Law (Amendment) Act, 1952 — Section 120B, 147, 148, 149, 302Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts11 Mar 2008Dismissed
Javed Ali Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0123
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Mar 2008Dismissed
Virendra Yadav @ Dablu Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0080
Criminal Law (Amendment) Act — Section 7Penal Code, 1860 (IPC) — Section 302, 396
High Courts11 Mar 2008Dismissed
Virendrasingh Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts11 Mar 2008
Nizam Uddin and Others Vs Nagar Nigam and Another
Allahabad High Court · (2008) 2 AWC 1496 : (2008) 104 RD 579 : (2008) 2 UPLBEC 1368
Constitution of India, 1950 — Article 226
High Courts11 Mar 2008
S.K. Singh, Director, S.K.S. Power Private Ltd. Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1677
Criminal Procedure Code, 1973 (CrPC) — Section 203, 203(4), 204, 204(4), 397Penal Code, 1860 (IPC) — Section 420