High Courts17 Mar 2008Allowed
Ajit Kumar Singh Vs Union of India and Others
Allahabad High Court · (2008) 03 AHC CK 0110
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 125 of 158
High Courts17 Mar 2008Dismissed
S.Jagat Singh Chhabra and Others Vs Deputy Registrar of Firms, Societies and Chits, Faizabad and Otehrs
Allahabad High Court · (2008) 03 AHC CK 0109
Constitution of India, 1950 — Article 226
High Courts17 Mar 2008Dismissed
Durgesh Sethi Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0101
Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Mar 2008Disposed Of
Kanpuraalooarhati Association and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 03 AHC CK 0099
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 7(2)(b)
High Courts17 Mar 2008Allowed
Central Bank of India Vs District Judge, Gorakhpur and others
Allahabad High Court · (2008) 03 AHC CK 0088
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 22
High Courts17 Mar 2008Dismissed
Committee of Management, Shiksha Prasar Samiti, Sagwar, Unnao and another Vs State of U.P.and others
Allahabad High Court · (2008) 03 AHC CK 0085
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(2)
High Courts17 Mar 2008Dismissed
Dharmendra Vs State of U.P.and another
Allahabad High Court · (2008) 03 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts17 Mar 2008Dismissed
Baij Nath Ram (Dead), Kedar Prasad and Ram Ker Ram Vs Smt. Sonmati and Ram Chandar
Allahabad High Court · (2008) 2 AWC 2078
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 104Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Mar 2008
Sarfraj Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1681
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Mar 2008Allowed
Gulab Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 650
Police Act, 1861 — Section 46
High Courts17 Mar 2008
Mohd. Ahmad Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1679
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21C
High Courts15 Mar 2008Disposed Of
Satish Chaturvedi Vs State of U.P. and Others
Allahabad High Court · (2008) 03 AHC CK 0098
High Courts14 Mar 2008Allowed
Lal Singh Vs State of U.P. and Jabar Singh
Allahabad High Court · (2008) 03 AHC CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 307, 504
High Courts14 Mar 2008Allowed
Commissioner of Income Tax Vs Chamba Mal Harjeet Singh
Allahabad High Court · (2008) 03 AHC CK 0217
Hindu Succession Act, 1956 — Section 6Income Tax Act, 1961 — Section 10, 143, 144, 171, 256
High Courts14 Mar 2008Dismissed
Hari Ram Raikawar and Smt. Ganga Vs State of U.P. and Smt. Krishna Devi
Allahabad High Court · (2008) 03 AHC CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 406
High Courts14 Mar 2008Dismissed
Anil Kumar Vs State of U.P.
Allahabad High Court · (2008) 2 AWC 1832 : (2008) 119 FLR 812
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 16, 17, 34, 4, 48
High Courts14 Mar 2008Disposed Of
Smt. Baijanti Devi Inter College and Satya Pal Singh, Assistant Center Superintendent Smt. Baijanti Devi Inter College Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5908 : (2008) 3 UPLBEC 2319
High Courts14 Mar 2008Allowed
Shish Pal Singh Vs State of U.P.and others
Allahabad High Court · (2008) 03 AHC CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 308, 452, 504
High Courts14 Mar 2008Dismissed
Sanjeev Kumar Vs State of U.P.and another
Allahabad High Court · (2008) 03 AHC CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts14 Mar 2008Allowed
Hari Prasad Shukla Vs State of U.P.and others
Allahabad High Court · (2008) 03 AHC CK 0156
Constitution of India, 1950 — Article 226