High Courts18 Mar 2008Dismissed
Ram Avtar Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1884
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 124 of 158
High Courts18 Mar 2008Allowed
Bhi Khullar Vs Asstt.Deputy Director of Consolidation, Basti and others
Allahabad High Court · (2008) 03 AHC CK 0176
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19
High Courts18 Mar 2008Disposed Of
Kailash Chandra Dixit Vs Hindustan Petroleum Corporation Ltd.and others
Allahabad High Court · (2008) 03 AHC CK 0116
High Courts18 Mar 2008Disposed Of
Salim Ahmad and another Vs Qudrat Ali (Dead) Through L.Rs and others
Allahabad High Court · (2008) 03 AHC CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Mar 2008Dismissed
District Bar Association Vs State of U.P.
Allahabad High Court · AIR 2008 All 135 : (2008) 2 AWC 1841
Constitution of India, 1950 — Article 235
High Courts18 Mar 2008Dismissed
Allahabad Development Authority, Manoj Kumar and Babu Lal, Ex. Secretary, A.D.A. Vs District Consumer Protection Forum and Manoj Kumar Singh
Allahabad High Court · (2008) 3 AWC 2995 : (2008) 2 UPLBEC 1964
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 15, 23, 24, 25, 27
High Courts18 Mar 2008Allowed
Bindeshwari Prasad Pandey Vs State Public Services Tribunal and Others
Allahabad High Court · (2008) 117 FLR 691 : (2008) 3 LLJ 38
High Courts18 Mar 2008Allowed
District Administrative Committee and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2008) 117 FLR 916
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts18 Mar 2008Dismissed
Committee of Management, Janta Inter College and Others Vs Director of Education, U.P. and Others
Allahabad High Court · (2008) 5 AWC 5214
Uttar Pradesh Intermediate Education Act, 1921 — Section 16CCC
High Courts17 Mar 2008Allowed
Lal Bahadur and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 118 FLR 921
Police Act, 1861 — Section 41
High Courts17 Mar 2008Disposed Of
Munna Lal and Others Vs State of U.P. and Prakash Chandra Yadav, S.H.O.
Allahabad High Court · (2008) 03 AHC CK 0216
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 336, 353, 427, 504
High Courts17 Mar 2008Allowed
Radhey Shyam Vs Nabbu Ram (D.) by L.Rs. and Another
Allahabad High Court · (2008) 2 AWC 1821
Easements Act, 1882 — Section 61Evidence Act, 1872 — Section 114
High Courts17 Mar 2008Allowed
Triloki (Dead) Through Lrs. Vs Deputy Director, Consolidation, Lucknow Camp at Moradabad and others
Allahabad High Court · (2008) 03 AHC CK 0175
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4
High Courts17 Mar 2008Allowed
Alakh Narain Batham and another Vs Geeta Devi and others
Allahabad High Court · (2008) 03 AHC CK 0152
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts17 Mar 2008Dismissed
Aditya Pandey Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 409Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts17 Mar 2008Allowed
Bhagat Singh and others Vs Mahendra Kumar and others
Allahabad High Court · (2008) 03 AHC CK 0144
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Mar 2008Dismissed
Gulfana @ Lali and Another Vs Abdul Qadir and Others
Allahabad High Court · (2008) 03 AHC CK 0134
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 229B
High Courts17 Mar 2008Disposed Of
Jamil Ahmad Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts17 Mar 2008Dismissed
Saddam @ Vipin Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0124
Criminal Law (Amendment) Act — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 Mar 2008Dismissed
Devraj Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0119
Penal Code, 1860 (IPC) — Section 302, 364