High Courts25 Mar 2008Allowed
Chaturbhuj Dixit Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 632
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 122 of 158
High Courts25 Mar 2008Allowed
Shaffique Ahmad Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 626
High Courts25 Mar 2008Dismissed
Satish Grover Vs State of U.P. and Another
Allahabad High Court · (2008) 4 BC 620 : (2008) CriLJ 3228 : (2009) 5 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Mar 2008Dismissed
Jai Kumar Jain Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts25 Mar 2008
Vijay Kumar Vs Nagar Palika Parishad, Kichha, Udham Singh Nagar, Through Its Executive Officer
Allahabad High Court · (2008) 03 AHC CK 0067
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Mar 2008Dismissed
Pratap Narain Agarwal Vs Asstt. Commissioner of Income Tax and Others
Allahabad High Court · (2008) 03 AHC CK 0034
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts25 Mar 2008
Bhagat Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1667
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Penal Code, 1860 (IPC) — Section 304, 328
High Courts23 Mar 2008Dismissed
Rikh Deo Yadav Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5874 : (2008) 2 UPLBEC 1417
Allahabad High Court Rules, 1952 — Rule 7Constitution of India, 1950 — Article 226
High Courts20 Mar 2008
Karan Singh and Another Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1501
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts20 Mar 2008Allowed
Satwant Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 629
High Courts20 Mar 2008Dismissed
Kumari Poonam Sengar and Others Vs State of U.P., Vice Chancellor, Dr. Bheemrao Ambedkar University, Registrar, Dr. Bheemrao Ambedkar University and Committee of Management, Smt. Laungsri Devi Degree College
Allahabad High Court · (2008) 6 AWC 5930 : (2008) 3 UPLBEC 2210
High Courts20 Mar 2008Dismissed
Manish Pandey Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0167
Penal Code, 1860 (IPC) — Section 394
High Courts20 Mar 2008Dismissed
Hari Shankar Jain, Advocate Vs Chief Election Commissioner, Election Commission of India, New Delhi And Others
Allahabad High Court · (2008) 03 AHC CK 0135
Registration of Electors Rules, 1960 — Rule 31(3), 31(4A)Representation of the People Act, 1951 — Section 21, 22, 23, 24, 27(3)
High Courts20 Mar 2008Allowed
Momin Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0133
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 316, 498A
High Courts20 Mar 2008Disposed Of
Krishna Kumar (Minor) and others Vs State of U.P.and another
Allahabad High Court · (2008) 03 AHC CK 0091
Constitution of India, 1950 — Article 226
High Courts20 Mar 2008Dismissed
Prakash Chandra Kesharwani Vs State of U.P.
Allahabad High Court · (2008) 03 AHC CK 0076
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts20 Mar 2008Dismissed
Soney Lal Vs U.P. Electricity Board and Another
Allahabad High Court · (2008) 3 AWC 2235
Civil Procedure Code, 1908 (CPC) — Section 100, 5, 9Electricity Act, 2003 — Section 126, 127, 145
High Courts19 Mar 2008
Rahmat Khan Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1503 : (2001) 2 UPLBEC 1762
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2008
Anil Yadav and Another Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1504 : (2010) 2 UPLBEC 1583
Criminal Law (Amendment) Act, 1932 — Section 3, 7Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 427
High Courts19 Mar 2008Dismissed
Rama Shanker Singh and Committee of Management of Sri Ram Shiksha Samiti Vs Govt. of State of U.P. and Awadhesh Singh (alleged) Manager of Committee of Management of Sri Ram Shiksha Samiti
Allahabad High Court · (2008) 03 AHC CK 0249