High Courts05 Apr 2007Disposed Of
Laxmi Narain Gupta Vs Workmen''s Compensation Commissioner cum Deputy Labour Commissioner and Sri Rajendra Singh
Allahabad High Court · (2007) 5 ADJ 81 : (2007) 7 AWC 6909
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 93 of 130
High Courts05 Apr 2007Dismissed
Oriental Insurance Co. Ltd. Vs Sanjay Kumar and Another
Allahabad High Court · (2007) 4 ADJ 419 : (2007) 2 AWC 1923 : (2007) 113 FLR 1013
Civil Procedure Code, 1908 (CPC) — Section 151Employees Compensation Act, 1923 — Section 30, 32, 4, 4A(3)(a)Motor Vehicles Act, 1988 — Section 147
High Courts05 Apr 2007Allowed
Committee of Management, Anjuman Madarsa Noorul Islam Dehra Kalan and Zulfiqar Ahmad, Manager, Anjuman Madarsa Noorul Islam Dehra Kalan Vs State of U.P. and Others
Allahabad High Court · (2007) 3 UPLBEC 102
Constitution of India, 1950 — Article 14, 15, 16, 17, 18National Commission for Minorities Act, 1992 — Section 2Representation of the People Act, 1951 — Section 123
High Courts05 Apr 2007
Mukesh Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 2551
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 323, 326
High Courts05 Apr 2007Allowed
Elgin Mills Company Vs Presiding Officer, Labour Court (4) and Others
Allahabad High Court · (2007) 4 ADJ 612 : (2008) 5 AWC 4758 : (2007) 3 UPLBEC 112
High Courts04 Apr 2007
Shanti Swaroop Tripathi and Others Vs IIIrd A.D.J. and Others
Allahabad High Court · (2008) 1 AWC 852
High Courts04 Apr 2007Allowed
B.M. Cement Private Limited Vs Commissioner of Trade Tax and Divisional Level Committee
Allahabad High Court · (2009) 20 VST 248
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts04 Apr 2007Dismissed
Star Motors Polytechnic Chauraha Vs The Commissioner of Trade Tax
Allahabad High Court · (2007) 04 AHC CK 0246
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts04 Apr 2007Allowed
Mohd. Rais Khan Vs U.P. State Road Transport Corporation
Allahabad High Court · (2007) 5 ADJ 342 : (2007) 4 AWC 3271 : (2007) 113 FLR 1021 : (2008) 1 LLJ 137 : (2007) 2 UPLBEC 1523
Civil Procedure Code, 1908 (CPC) — Section 11Payment of Gratuity Act, 1972 — Section 4, 7
High Courts04 Apr 2007Allowed
Ramesh Chandra Vs Shyam Ji Misra and Others
Allahabad High Court · (2007) 5 ADJ 70 : (2007) 78 AWC 2215 : (2007) 3 UPLBEC 108
Societies Registration Act, 1860 — Section 5A
High Courts04 Apr 2007Allowed
Hindustan Construction Corporation Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 21 VST 36
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts04 Apr 2007Allowed
Nand Kishore Saxena Vs Wasif Ahmad and Others
Allahabad High Court · (2007) 5 ADJ 699 : (2007) 6 AWC 6019
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts04 Apr 2007
Kumari Surya Shukla and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 4 AWC 3618
Constitution of India, 1950 — Article 12, 14, 19, 21, 226
High Courts03 Apr 2007Allowed
Virendra Prakash Verma Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 16 : (2007) 6 AWC 6479 : (2007) 3 UPLBEC 107
Constitution of India, 1950 — Article 12, 21, 226
High Courts03 Apr 2007Dismissed
Mohd. Ishaq Khan Vs Javed Anwar and Others
Allahabad High Court · (2007) 5 ADJ 340 : (2007) 3 AWC 2989
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts03 Apr 2007Allowed
Ram Briksha Ram Vs State of Uttar Pradesh
Allahabad High Court · (2007) 5 ADJ 258 : (2007) 6 AWC 5678
High Courts03 Apr 2007Dismissed
New India Assurance Co. Ltd. Vs Smt. Sudesh and Others
Allahabad High Court · (2007) 4 ADJ 168 : (2007) 2 AWC 2105
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Apr 2007Dismissed
Sri Ramji, Sri Lakshmanji, Sri Jankiji and Sri Hanumanji Vs Rent Controls and Eviction Officer/Addl. District Magistrate (Civil Supplies) and Others
Allahabad High Court · (2007) 78 AWC 2196
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Apr 2007Dismissed
Jagdish Prasad Agarwal Vs Xth Additional District Judge and Others
Allahabad High Court · (2007) 3 AWC 3001
COMPANIES ACT, 1956 — Section 43A
High Courts03 Apr 2007Allowed
Smt. Geeta Varma and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 114 FLR 569