High Courts06 Apr 2007Dismissed
Moriroku Ut India Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2007) 7 VST 482
Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 366
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 92 of 130
High Courts06 Apr 2007Dismissed
Abdul Mannan Vs State of Uttar Pradesh
Allahabad High Court · (2007) 04 AHC CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 218, 393, 409, 420, 467
High Courts06 Apr 2007Dismissed
Pawan Kumar Gupta and Another Vs Mohammad Shakir and Others
Allahabad High Court · (2007) 5 ADJ 87 : AIR 2007 All 156 : (2007) 3 AWC 2901
Stamp Act, 1899 — Section 2, 47A
High Courts06 Apr 2007Dismissed
Rakshpal Singh Vs Board of Revenue and Others
Allahabad High Court · (2007) 5 ADJ 330 : (2007) 3 AWC 2789 : (2007) 103 RD 49
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts06 Apr 2007Allowed
Lalji Prasad Vs Collector and Udai Bhan Chand
Allahabad High Court · (2007) 04 AHC CK 0093
Constitution of India, 1950 — Article 226
High Courts06 Apr 2007Allowed
Shauib Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 609 : (2008) 5 AWC 4415 : (2007) 113 FLR 870 : (2008) 1 UPLBEC 12
High Courts06 Apr 2007
Narain Das and Naveen Kumar (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 5 ADJ 107
Penal Code, 1860 (IPC) — Section 120A, 120B, 364A
High Courts06 Apr 2007Dismissed
Agra Development Authority and Others Vs Sheikhein International and Another
Allahabad High Court · (2007) 5 ADJ 393 : (2007) 3 ARBLR 1 : (2007) 3 AWC 2371
Arbitration Act, 1940 — Section 20, 39Arbitration and Conciliation Act, 1996 — Section 21, 85Evidence Act, 1872 — Section 115
High Courts06 Apr 2007Allowed
Punwasi (D) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 4 ADJ 593 : (2007) 3 AWC 2999
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts06 Apr 2007
Mewa Lal Dwarika Prasad Vs Commissioner of Income Tax
Allahabad High Court · (2008) 301 ITR 387
Income Tax Act, 1961 — Section 132(5), 256(1)
High Courts06 Apr 2007Dismissed
Anjuman Islamia Vs Chandra Prakash Pitaria and Others
Allahabad High Court · (2007) 7 AWC 7125 : (2007) 103 RD 76
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102Specific Relief Act, 1963 — Section 41(1)
High Courts06 Apr 2007Dismissed
Man Vishram Shukla Vs District Inspector of Schools and Others
Allahabad High Court · (2007) 7 AWC 7694
Constitution of India, 1950 — Article 12, 226, 309, 32Co-operative Societies Act, 1912 — Section 14General Clauses Act, 1897 — Section 3(42)
High Courts06 Apr 2007Allowed
Ram Deo and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2007) 5 ADJ 237 : (2007) 6 AWC 5605 : (2007) 102 RD 638
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A
High Courts06 Apr 2007Allowed
Lalji Prasad Vs Collector and Another
Allahabad High Court · (2007) 7 AWC 6944 : (2007) 3 UPLBEC 2777
Constitution of India, 1950 — Article 226Uttar Pradesh Procedure for Direct Recruitment for Group C post Rules, 1998 — Rule 4, 4(3)
High Courts06 Apr 2007
Om Pal and Others Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2525
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts05 Apr 2007
Smt. Kajal Poddar and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2394
Criminal Procedure Code, 1973 (CrPC) — Section 18, 19, 408, 410, 411Penal Code, 1860 (IPC) — Section 419, 420, 457, 467, 468Succession Act, 1925 — Section 276
High Courts05 Apr 2007Dismissed
Jitendra Singh Vs Hardoi Urban Co-operative Bank Limited and Others
Allahabad High Court · (2007) 7 AWC 7800
Constitution of India, 1950 — Article 12, 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 122, 9
High Courts05 Apr 2007Allowed
Kishore Kumar Trivedi Vs Kiran
Allahabad High Court · (2007) 6 AWC 5836
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 14, 9
High Courts05 Apr 2007
Guru Prasad and Others Vs District Assistant Registrar, Co-operative Societies and Others
Allahabad High Court · (2008) 1 AWC 857
Uttar Pradesh Co-operative Societies Act, 1965 — Section 92(b)
High Courts05 Apr 2007Dismissed
Shamim Raza Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6037
Constitution of India, 1950 — Article 14