High Courts10 Apr 2007Allowed
Sant Ram Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0160
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 90 of 130
High Courts10 Apr 2007
No. 913126828 Ex. Constable Driver, Girwar Singh Tomar Vs Union of India (UOI)
Allahabad High Court · (2007) 5 ADJ 345 : (2007) 3 AWC 2773 : (2007) 113 FLR 1057 : (2007) 2 UPLBEC 1527
High Courts10 Apr 2007Dismissed
Ram Sukh Yadav Vs State of U.P.
Allahabad High Court · (2007) 5 ADJ 766 : (2008) 6 AWC 5570
Constitution of India, 1950 — Article 14, 142, 16, 309
High Courts10 Apr 2007
Lakhan Lal Ahirwar Vs State of U.P.
Allahabad High Court · (2007) 5 ADJ 701 : (2007) 6 AWC 5683 : (2007) 3 UPLBEC 2392
High Courts10 Apr 2007Dismissed
Ravindra Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6499
Constitution of India, 1950 — Article 226Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 3, 31
High Courts10 Apr 2007Allowed
U.P. State Electricity Board Vs The Presiding Officer, Labour Court and Others
Allahabad High Court · (2007) 114 FLR 851
Electricity Act, 1910 — Section 6A
High Courts10 Apr 2007Dismissed
Sheo Shankar Singh and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 5 ADJ 352 : (2007) 6 AWC 6058
High Courts10 Apr 2007Allowed
Uttar Pradesh State Electricity Board Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2007) 6 AWC 5967
Electricity Act, 1910 — Section 6A
High Courts10 Apr 2007
Ali Waris Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2392
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498B
High Courts09 Apr 2007
Commissioner of Income Tax Vs Gulzari Lal Agrawal and Sons
Allahabad High Court · (2007) 04 AHC CK 0320
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts09 Apr 2007Dismissed
Dan Singh and Others Vs Khaleel Higher Secondary School and Another
Allahabad High Court · (2007) 5 ADJ 705 : (2007) 7 AWC 7239 : (2007) 103 RD 21
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1), Order 8 Rule 6A(2), 99Court Fees Act, 1870 — Article 17, 18, 19, 7Suits Valuation Act, 1887 — Section 4
High Courts09 Apr 2007Disposed Of
Commissioner of Income Tax Vs Sir Shadi Lal Enterprises Ltd.
Allahabad High Court · (2008) 214 CTR 357 : (2009) 310 ITR 283
Income Tax Act, 1961 — Section 244(1A), 256(1)
High Courts09 Apr 2007Partly Allowed
Arun Kumar, Hare Krishna and Sanjay Kumar Vyas (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 321, 323, 325, 34, 397
High Courts09 Apr 2007Allowed
R.K. Shukla Vs The Appellant Authority, Central Bank of India, The Disciplinary Authority, Central Bank of India and The Regional Manager, Central Bank of India
Allahabad High Court · (2007) 4 AWC 4201 : (2007) 114 FLR 648
Constitution of India, 1950 — Article 226
High Courts09 Apr 2007Dismissed
Siddh Gopal and Krishna Gopal Vs Dilip Kumar, Pradeep Kumar and Kuldeep Kumar
Allahabad High Court · (2007) 5 ADJ 207 : (2007) 6 AWC 5612
High Courts09 Apr 2007Allowed
Sushil Kumar Verma Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 3 AWC 2674
High Courts09 Apr 2007
General Manager, Panki Thermal Power Station and another, Viduit Mazdoor Sangathan Vs Labour Commissioner, U.P., Kanpur and another, U.P. State Electricity Board and others
Allahabad High Court · (2007) 04 AHC CK 0156
Constitution of India, 1950 — Article 226Uttar Pradesh Contract Labour (Regulation and Abolition) Rules, 1975 — Rule 25(2)(v)(a)
High Courts09 Apr 2007Allowed
Vinay Kumar Vs State of U.P. and Sanjay Kumar Dixit
Allahabad High Court · (2007) 5 ADJ 159 : (2007) 4 BC 44 : (2008) 1 RCR(Criminal) 451
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 249, 254, 255Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts09 Apr 2007Allowed
The National Industrial Corporation Limited Unit Ajudhia Distillery Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 645
Uttar Pradesh Excise Act, 1910 — Section 29
High Courts09 Apr 2007Dismissed
Kapil Kumar and Brothers Vs The Commissioner of Trade Tax
Allahabad High Court · (2007) 04 AHC CK 0107
Uttar Pradesh Trade Tax Act, 1948 — Section 11