High Courts12 Apr 2007
Public Representatives Karan Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 2661
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 88 of 130
High Courts12 Apr 2007Dismissed
Urvashi Talkies Vs Commissioner of Income Tax, Agra
Allahabad High Court · (2007) 04 AHC CK 0317
Income Tax Act, 1961 — Section 245(2), 254(2), 256(1)(2), 271(1)(c)
High Courts12 Apr 2007Dismissed
Committee of Management, Arya Kanya Pathshala Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 264 : (2007) 3 AWC 3056 : (2007) 2 UPLBEC 1550
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts12 Apr 2007Allowed
Shakumbari Sugar and Allied Industries Limited Vs State of U.P.
Allahabad High Court · (2007) 5 ADJ 602 : (2007) 3 AWC 2769 : (2007) 102 RD 842
Stamp Act, 1899 — Section 33, 56
High Courts12 Apr 2007Dismissed
Commissioner of Income Tax Vs Haji Abdul Hameed (Decd.)
Allahabad High Court · (2007) 292 ITR 143
Income Tax Act, 1961 — Section 154, 241, 244, 254, 256
High Courts12 Apr 2007Dismissed
Ram Autar Agnihotri Vs U.P. State Handloom Corporation Ltd.
Allahabad High Court · (2007) 7 AWC 6952 : (2007) 113 FLR 1064
Constitution of India, 1950 — Article 12
High Courts12 Apr 2007Dismissed
Ram Bhau Singh Vs Additional Commissioner, Jhansi Division, Prescribed Authority (Under U.P. Imposition of Ceiling on Land Holdings Act, 1960)/Deputy Collector, Prescribed Authority (Under U.P. Imposition of Ceiling on Land Holdings Act, 1960)/Sub-Divisional Officer and State of Uttar Pradesh
Allahabad High Court · (2007) 5 ADJ 593 : (2007) 6 AWC 6060
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 38B
High Courts12 Apr 2007Dismissed
Ved Prakash Vs Suresh Garg and Others
Allahabad High Court · (2007) 78 AWC 2201
Constitution of India, 1950 — Article 226
High Courts12 Apr 2007Dismissed
Kailash Narain Mishra and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 04 AHC CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397
High Courts12 Apr 2007
Harish Chandra Gupta Vs Xth Addl. District and Sessions Judge and Others
Allahabad High Court · (2007) 78 AWC 2208
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Apr 2007Allowed
Smt. Susheela Rai Vs Regional Manager, Allahabad Bank, Manager, Allahabad Bank, Mau Branch and General Manager (Personal and Administration), Allahabad Bank
Allahabad High Court · (2007) 5 ADJ 368 : (2007) 7 AWC 7242 : (2007) 114 FLR 164 : (2007) 3 UPLBEC 110
Constitution of India, 1950 — Article 21
High Courts12 Apr 2007Dismissed
Bhanu Pratap Singh Vs Collector and State of U.P.
Allahabad High Court · (2007) 7 AWC 7172
Constitution of India, 1950 — Article 226
High Courts12 Apr 2007Allowed
Manish Kumar Gupta Vs Income Tax Officer and Union of India (UOI)
Allahabad High Court · (2008) 173 TAXMAN 37
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148, 149, 154Constitution of India, 1950 — Article 226
High Courts12 Apr 2007Allowed
Bunda Shah (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0064
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 364
High Courts12 Apr 2007
Commissioner, Trade Tax Vs Azad Scrap Traders
Allahabad High Court · (2009) 20 VST 768
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts12 Apr 2007Allowed
Surya Bhan Singh Vs U.P. Lok Sewa Adhikaran and Others
Allahabad High Court · (2008) 1 AWC 623 : (2007) 3 UPLBEC 2792
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4
High Courts12 Apr 2007
Union Bank of India Vs Smt. Sheela Devi
Allahabad High Court · (2007) 114 FLR 803
High Courts11 Apr 2007
Laxman alias Tuntun Yadav Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2389
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 309Penal Code, 1860 (IPC) — Section 376
High Courts11 Apr 2007
New India Assurance Co. Ltd. Vs Rakesh Kumar Vishwakarma and Others
Allahabad High Court · (2008) ACJ 2270
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Apr 2007Allowed
Mahendra Pal Singh Vs District Basic Education Officer and Another
Allahabad High Court · (2007) 5 ADJ 26 : (2007) 6 AWC 6500 : (2007) 113 FLR 789 : (2007) 3 UPLBEC 107