High Courts16 Apr 2007
Commissioner of Income Tax Vs Sir Shadi Lal Enterprises Ltd.
Allahabad High Court · (2009) 317 ITR 449
Income Tax Act, 1961 — Section 256(2), 40A(5), 43B
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 87 of 130
High Courts16 Apr 2007Dismissed
Gulab Prasad and Another Vs Bindaban Bihari and Others
Allahabad High Court · (2009) 3 CivCC 715
High Courts16 Apr 2007Dismissed
Bhirghu Nath and Others Vs Smt. Beila and Others
Allahabad High Court · (2009) 1 AWC 38
High Courts16 Apr 2007Dismissed
Girish Kumar Vs State of U.P., Managing Director, U.P. State Bridge Corporation Limited, Board of Directors, U.P. State Bridge Corporation Limited and Deputy Project Manager/Head of the Unit, U.P. State Bridge Corporation Limited
Allahabad High Court · (2007) 5 ADJ 325 : (2007) 7 AWC 6927 : (2007) 113 FLR 1055 : (2007) 2 UPLBEC 1520
Constitution of India, 1950 — Article 226
High Courts16 Apr 2007Dismissed
Suraj Bhan Singh and Another Vs Bishwanath Singh and Others
Allahabad High Court · (2007) 04 AHC CK 0167
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Apr 2007Dismissed
Shravan Kumar Shukla and others Vs High Court of Judicature at Allahabad and others
Allahabad High Court · (2007) 04 AHC CK 0153
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 10(4)
High Courts16 Apr 2007Allowed
United India Insurance Company Ltd. Vs Mashooq Ali and Others
Allahabad High Court · (2007) 5 ADJ 698 : (2007) 3 AWC 2550 : (2007) 5 RCR(Civil) 683
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 173
High Courts16 Apr 2007Dismissed
Chandrika Singh Vs State of U.P., Station House Officer, Sritam Ram and Dr. Tirthraj Singh
Allahabad High Court · (2007) 5 ADJ 672 : (2007) CriLJ 3169
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 2, 200
High Courts16 Apr 2007Allowed
Ramesh Chand Tayagi Vs Director Agricultural Marketing, Additional Director (Agricultural Marketing), Assistant Agricultural Marketing Officer, Naveen Mandi Ashthal and Assistant Agricultural Marketing Officer
Allahabad High Court · (2007) 5 ADJ 413 : (2007) 4 AWC 3261 : (2007) 2 UPLBEC 1593
High Courts16 Apr 2007Dismissed
Verma Tractors Vs State of U.P. and Scooters India Limited
Allahabad High Court · (2007) 04 AHC CK 0094
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226
High Courts16 Apr 2007Dismissed
Virendra Mishra and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 04 AHC CK 0052
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts16 Apr 2007Allowed
Commissioner of Income Tax, Allahabad Vs Jaiswal Constructions
Allahabad High Court · (2007) 04 AHC CK 0033
Income Tax Act, 1961 — Section 139, 139(8), 147, 148, 215
High Courts16 Apr 2007
Committee of Management D.N. (P.G.) College and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 5607
Constitution of India, 1950 — Article 19(1), 19(6), 26, 30Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 2, 31Uttar Pradesh State Universities Act, 1973 — Section 24, 31, 60E
High Courts13 Apr 2007Dismissed
Mohd. Hanif Vs IXth Addl. District Judge and Another
Allahabad High Court · (2007) 78 AWC 2368 : (2007) 3 AWC 2368
Constitution of India, 1950 — Article 226
High Courts13 Apr 2007Dismissed
Manoj Kumar Srivastava Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 4 ADJ 286 : (2007) 7 AWC 7640 : (2007) 3 UPLBEC 101
Constitution of India, 1950 — Article 226, 30University Grants Commission Act, 1956 — Section 12, 2, 23, 3, 5
High Courts13 Apr 2007
Kamla Devi and Others Vs XIth Additional District Judge and Others
Allahabad High Court · (2007) 5 ADJ 651 : (2007) 3 AWC 2711
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts13 Apr 2007Allowed
Mata Prasad Jain Vs VII Addl. Civil Judge/Prescribed Authority and Sri Hari Om
Allahabad High Court · (2007) 6 AWC 6030
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 47
High Courts13 Apr 2007
Shiv Jagat Pandey Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 335 : (2007) 7 AWC 6955 : (2007) 3 UPLBEC 105
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 121, 121A, 147, 148, 149
High Courts13 Apr 2007
Chandra Prakash Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2230
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 109, 376(2)
High Courts12 Apr 2007
Surendra Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2659
Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 34