Cantonments Act, 1924 — Section 271, 43ACantonments Land Administration Rules, 1937 — Rule 6Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9, 100, 151, 60, 80

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High Courts18 Apr 2007

Gyan Singh and Others Vs State of U.P.

Allahabad High Court · (2007) 2 ACR 2151

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 452, 504, 506

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High Courts18 Apr 2007

D.C.M. Limited, Proprietor Hindan River Mills Vs Collector and Others

Allahabad High Court · (2007) 5 ADJ 235 : (2007) 7 AWC 7138

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 125A

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High Courts18 Apr 2007Dismissed

Kisan Sahkari Chini Mills Ltd. Vs Commissioner of Income Tax, Lucknow

Allahabad High Court · (2007) 04 AHC CK 0305

Income Tax Act, 1961 — Section 260A, 57

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High Courts18 Apr 2007Allowed

Skyline Contractors Pvt. Ltd. and Anil Kumar Vaswani Vs State of U.P. and Others

Allahabad High Court · (2007) 3 AWC 3052

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High Courts18 Apr 2007Dismissed

Rakesh Kumar Vs State of U.P. and Sir Shadi Lal Enterprises Ltd.

Allahabad High Court · (2007) 04 AHC CK 0234

COMPANIES ACT, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 397, 401

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High Courts18 Apr 2007Dismissed

Harikesh Verma Vs Zila Yuva Kalyan Evam Pradeshik Vikas Dal Adhikari, Chief Development Officer, District Development Officer and Director, Yuva Kalyan Evam Pradeshik Vikas Dal

Allahabad High Court · (2007) 7 AWC 7758 : (2007) 114 FLR 247

Constitution of India, 1950 — Article 311

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High Courts18 Apr 2007Partly Allowed

Shishpal Vs State

Allahabad High Court · (2007) 04 AHC CK 0181

Penal Code, 1860 (IPC) — Section 325

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High Courts18 Apr 2007Dismissed

Gyanendra @ Bhullan; Jagjeet; Munna Vs State of U.P.

Allahabad High Court · (2007) 04 AHC CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts18 Apr 2007Allowed

Ram Sewak and Ors. Vs Deputy Director of Consolidation,Jaunpur & Ors.

Allahabad High Court · (2007) 04 AHC CK 0174

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High Courts18 Apr 2007Allowed

Narendra Vs State

Allahabad High Court · (2007) 04 AHC CK 0170

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307

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High Courts18 Apr 2007Dismissed

Narendra Verma Vs Vandana Verma and Another

Allahabad High Court · (2007) 04 AHC CK 0157

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts18 Apr 2007Dismissed

Avnish Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 5 ADJ 546 : (2007) 3 UPLBEC 2489

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 35

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High Courts18 Apr 2007Allowed

Gaya Prasad Yadav Vs State of U.P.

Allahabad High Court · (2007) 7 AWC 7498 : (2007) 3 UPLBEC 2788

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High Courts18 Apr 2007Dismissed

State of U.P. Vs Satyandra Kumar Singh, Pramod Kumar and Grish Kumar Sharma

Allahabad High Court · (2007) 5 ADJ 521

Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 3

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