High Courts23 Apr 2007Disposed Of
U.P.S.R.T.C. Vs Smt. Pratibha Singh and Others
Allahabad High Court · (2007) 3 AWC 2765
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 83 of 130
High Courts23 Apr 2007Allowed
Beta Lal and Sri Vijai Shanker Singh Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313
High Courts23 Apr 2007Dismissed
Commissioner of Income Tax Vs A.M.L. Price
Allahabad High Court · (2007) 211 CTR 15
Income Tax Act, 1961 — Section 148, 168, 256Succession Act, 1925 — Section 211, 213
High Courts23 Apr 2007Disposed Of
Sanjai Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0165
Penal Code, 1860 (IPC) — Section 376
High Courts23 Apr 2007Allowed
Sarva Hitkarini Sahkari Awas Samiti Ltd. and Nishit Verma Vs State of U.P. and Additional Collector/Magistrate, Finance and Revenue
Allahabad High Court · (2007) 4 AWC 3559 : (2007) 103 RD 19
Land Acquisition Act, 1894 — Section 4, 6Stamp Act, 1899 — Section 47A
High Courts23 Apr 2007Dismissed
Surendra Nath Yadav Vs State of Uttar Pradesh and S.K. Pandey, District Judge
Allahabad High Court · (2007) 4 AWC 3262
Constitution of India, 1950 — Article 12, 14, 16, 17, 309
High Courts23 Apr 2007Dismissed
Balli and Others Vs Smt. Shanti Devi and Another
Allahabad High Court · AIR 2007 All 177 : (2007) 3 AWC 3032
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts23 Apr 2007
Union of India (UOI), M/o Post and Telecommunication, Director, Postal Services, Senior Superintendent of Post Offices, East Division and Assistant Superintendent of Post Offices, East Division Vs Shri Rajendra Prasad Pathak and Central Administrative Tribunal, Allahabad Bench
Allahabad High Court · (2007) 3 UPLBEC 97
Constitution of India, 1950 — Article 226
High Courts23 Apr 2007Allowed
Baleshwar Singh and Others Vs Special Secretary, Mawana Sahkari Ganna Vikas Samiti Limited and Others
Allahabad High Court · (2007) 4 AWC 3944 : (2007) 114 FLR 557
High Courts23 Apr 2007
U.P. State Road Transport Corporation Vs Smt. Pratibha Singh and Others
Allahabad High Court · (2007) 04 AHC CK 0074
Motor Vehicles Act, 1939 — Section 110D
High Courts23 Apr 2007Allowed
Gaya Prasad alias Gaya Vs The State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 449, 460
High Courts23 Apr 2007Dismissed
Mahalaxmi Gramodyog Sansthan Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 148
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3
High Courts23 Apr 2007Dismissed
Smt. Asharfi Devi Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 535 : (2007) 7 AWC 7236 : (2007) 103 RD 52
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
High Courts20 Apr 2007Allowed
Sardar (D) through L.R. Vs Idris Ahmad (D) through L.Rs.
Allahabad High Court · (2007) 7 AWC 6921
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 3, 92
High Courts20 Apr 2007
Commissioner of Income Tax, Kanpur Vs Swadesh Cotton Mills Co. Ltd.
Allahabad High Court · (2007) 04 AHC CK 0300
Income Tax Act, 1961 — Section 139(1), 144, 240, 244(1A), 254
High Courts20 Apr 2007Allowed
U.P. State Sugar Corporation Ltd. and General Manager, U.P. State Sugar Corporation Ltd. Vs Sri Vinod Chand Gupta and Smt. Prakashwati Gupta
Allahabad High Court · (2007) 3 AWC 3058 : (2007) 102 RD 824
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111
High Courts20 Apr 2007Allowed
General Manager, National Thermal Power Corporation Ltd. (NTPC)/National Capital Power Station (NCPS) Vs Gurucharan Singh
Allahabad High Court · (2007) 3 AWC 2551
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 279, 307, 338
High Courts20 Apr 2007Dismissed
Satish Chandra Yadav Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 5 AWC 4965
Constitution of India, 1950 — Article 226, 311
High Courts20 Apr 2007Dismissed
Nand Kishor Bajpai (since deceased) represented by Ashok Bajpai and Others Vs Smt. Munni Devi and Others
Allahabad High Court · (2007) 5 ADJ 681 : AIR 2007 All 167
Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63
High Courts20 Apr 2007Dismissed
Sonveer Singh, Mukesh Chandra Sharma and Rajesh Vs District Inspector of Schools and Others
Allahabad High Court · (2007) 7 AWC 7767
Constitution of India, 1950 — Article 226