COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 84 of 130

High Courts20 Apr 2007Dismissed

Sri Krishna Mohan Agarwal Vs The Presiding Officer, Central Government Industrial Tribunal, The Chief Regional Manager, State Bank of India and The Regional Manager, Region No. IV

Allahabad High Court · (2008) 5 AWC 4882

Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 10, 11A, 2, 2AConstitution of India, 1950 — Article 311

High Courts20 Apr 2007Allowed

Starlinger and Co. Ges.m.b.H. Vs Lohia Starlinger Limited and Others

Allahabad High Court · (2007) 5 ADJ 744 : (2008) 1444 CompCas 642

COMPANIES ACT, 1956 — Section 17, 313, 397, 398, 402Income Tax Act, 1961 — Section 10F, 66

High Courts20 Apr 2007Dismissed

Gorakhnath Pradhan Vs The Union of India (UOI)

Allahabad High Court · (2007) 4 AWC 4204

Penal Code, 1860 (IPC) — Section 323, 427, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 13

High Courts20 Apr 2007Dismissed

Bechan Singh and Another Vs Prescribed Authority and Others

Allahabad High Court · (2007) 5 ADJ 313 : (2007) 3 AWC 2931

Civil Procedure Code, 1908 (CPC) — Section 144, 35, 35BConstitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 195

High Courts20 Apr 2007

Rotary International and Another Vs Civil Judge (Senior Division) and Others

Allahabad High Court · (2007) 3 AWC 3037

Constitution of India, 1950 — Article 227

High Courts20 Apr 2007Allowed

Ramawati Devi Vs Idris Ahmad (Dead)

Allahabad High Court · (2007) 04 AHC CK 0032

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 92

High Courts20 Apr 2007

Commissioner of Income Tax, (Central) Kanpur Vs Kothari Products Ltd.

Allahabad High Court · (2007) 04 AHC CK 0002

Income Tax Act, 1961 — Section 143(3), 256(1), 263, 32AB, 80HHC

High Courts19 Apr 2007Dismissed

Mahesh Singh Yadav Vs State of U.P., Inspector General of Police Allahabad Zone, Deputy Inspector General of Police Allahabad Range and Superintendent of Police

Allahabad High Court · (2008) 119 FLR 741

High Courts19 Apr 2007Allowed

Kailash Nath Gupta Vs Brij Mohan and Others

Allahabad High Court · (2007) 5 ADJ 716 : (2007) 7 AWC 7140

Arbitration Act, 1940 — Section 14, 17

High Courts19 Apr 2007Dismissed

Gaurav Traders Vs Commissioner of Trade Tax

Allahabad High Court · (2009) 25 VST 23

Central Sales Tax Act, 1956 — Section 14Uttar Pradesh Trade Tax Act, 1948 — Section 11

High Courts19 Apr 2007Disposed Of

Kehri Singh and Others Vs The State of Uttar Pradesh and Gaon Sabha Village and Mauja Mant Raja Tahasil and Perfana Mant

Allahabad High Court · (2007) 5 ADJ 262 : (2007) 4 AWC 3787 : (2007) 102 RD 686

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202

High Courts19 Apr 2007Allowed

Yashpal Singh Vs State of Uttar Pradesh and The Additional Commissioner, Meerut Division

Allahabad High Court · (2007) 5 ADJ 430 : (2007) 3 AWC 2775 : (2007) 102 RD 839

Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

High Courts19 Apr 2007Disposed Of

Gorakhpur Kshetriya Gramin Bank Vs Commissioner of Income Tax

Allahabad High Court · (2007) 292 ITR 205

Income Tax Act, 1961 — Section 256, 80, 80P

High Courts19 Apr 2007Disposed Of

Smt. Shail Prabha Misra Vs State of Uttar Pradesh and Others

Allahabad High Court · (2008) 5 AWC 4857 : (2007) 3 UPLBEC 2774

Constitution of India, 1950 — Article 226

High Courts19 Apr 2007Allowed

Shivaraj Tobacco Company Vs Commissioner, Trade Tax

Allahabad High Court · (2010) 33 VST 387

Central Sales Tax Act, 1956 — Section 14Uttar Pradesh Trade Tax Act, 1948 — Section 11, 15A(1), 7(1A)Uttar Pradesh Trade Tax Rules, 1948 — Rule 41(1), 41(6)

High Courts19 Apr 2007Dismissed

Nirmal Robinson Clifford and Another Vs Sri Virendra Chaubey and Others

Allahabad High Court · (2007) 04 AHC CK 0178

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts19 Apr 2007Dismissed

Mahendra Singh Rajput Vs Union of India Through its Secretary, Government of India, Ministry of Finance, New Delhi

Allahabad High Court · (2007) 04 AHC CK 0158

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5

High Courts19 Apr 2007Allowed

Indrapal Singh and Others Vs The Prescribed Authority and The Commissioner, Meerut Division

Allahabad High Court · (2007) 103 RD 102

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

High Courts19 Apr 2007

Parishudh Machines Private Limited Vs Commissioner of Trade Tax

Allahabad High Court · (2007) 8 VST 547

Central Sales Tax Act, 1956 — Section 8A

High Courts19 Apr 2007Dismissed

Zafar Ali Khan, Constable No. 585, 4th Battalion, P.A.C. Vs State of U.P.

Allahabad High Court · (2007) 5 ADJ 292 : (2008) 6 AWC 6048 : (2009) 1 UPLBEC 426

Constitution of India, 1950 — Article 311