High Courts18 Apr 2007Dismissed
Bashisht Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 726 : (2007) 4 AWC 3273
Constitution of India, 1950 — Article 311Police Act, 1861 — Section 7
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 86 of 130
High Courts18 Apr 2007Dismissed
Girish Chandra Srivastava Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6051 : (2007) 3 UPLBEC 2548
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(4)Uttar Pradesh Municipalities Act, 1916 — Section 48(2)
High Courts18 Apr 2007
Machlu and Others Vs State
Allahabad High Court · (2008) 1 ACR 99
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts18 Apr 2007
Krishna Kumar Agarwal Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 2175
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482Penal Code, 1860 (IPC) — Section 120B, 197, 198, 415, 420
High Courts18 Apr 2007
State of U.P. Vs Satyendra Kumar Singh and Others
Allahabad High Court · (2007) 2 ACR 2244
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts17 Apr 2007Allowed
Satendra Kumar Tyagi Vs Deputy Director of Education, I Mandal and Others
Allahabad High Court · (2007) 7 AWC 7745
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 31, 35, 37
High Courts17 Apr 2007Dismissed
State of U.P. Vs District Judge and Others
Allahabad High Court · (2007) 4 AWC 3700
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(14), 4A
High Courts17 Apr 2007Allowed
Abhai Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 617
Constitution of India, 1950 — Article 14, 21, 226
High Courts17 Apr 2007Allowed
Uma Shankar and Another Vs Ramakant and Others
Allahabad High Court · (2007) 5 ADJ 322 : (2007) 3 AWC 3029
Civil Procedure Code, 1908 (CPC) — Section 22Transfer of Property Act, 1882 — Section 106
High Courts17 Apr 2007Dismissed
Sheo Shankar Tripathi Vs The Director of Education (Higher Education) and Others
Allahabad High Court · (2007) 4 AWC 3636
Constitution of India, 1950 — Article 16
High Courts17 Apr 2007Dismissed
Maksudan Misra Vs Addl. District Judge and Others
Allahabad High Court · (2007) 3 AWC 3033 : (2009) 106 RD 377
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Apr 2007Dismissed
Rajesh Kumar Agrawal Vs Union of India (UOI)
Allahabad High Court · (2007) 3 AWC 2585
Constitution of India, 1950 — Article 14, 16
High Courts17 Apr 2007
Neeru Enterprises Vs Commissioner of Trade Tax
Allahabad High Court · (2007) 04 AHC CK 0124
Central Sales Tax Act, 1956 — Section 6
High Courts17 Apr 2007Dismissed
State of U.P. Vs The District Judge and Others
Allahabad High Court · (2007) 4 AWC 3700 : (2007) 103 RD 159
High Courts17 Apr 2007
Rajesh Kumar Agrawal Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 3 AWC 2585
Constitution of India, 1950 — Article 14, 16
High Courts17 Apr 2007Allowed
Chandra Veer Singh Vs S.D.M. and Others
Allahabad High Court · (2007) 5 ADJ 478 : (2007) 6 AWC 5696 : (2007) 102 RD 811
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3
High Courts17 Apr 2007Dismissed
Sheo Shanker Tripathi Vs Director of Education (Sanskrit) U.P. and Others
Allahabad High Court · (2007) 4 AWC 3636
Constitution of India, 1950 — Article 16Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 18, 31A, 31CUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2, 2(1)
High Courts17 Apr 2007Dismissed
Grindlays Bank Vs Government of India and Others
Allahabad High Court · (2007) 7 AWC 7759
Industrial Disputes Act, 1947 — Section 17, 2A
High Courts16 Apr 2007Allowed
Commissioner, Trade Tax Vs Mohd. Azam Khan
Allahabad High Court · (2007) 04 AHC CK 0325
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts16 Apr 2007Allowed
Union of India (UOI) Vs Ist Civil Judge and Another
Allahabad High Court · (2007) 5 ADJ 54 : (2007) 6 AWC 5681
Administrative Tribunals Act, 1985 — Section 29