High Courts26 Apr 2007Disposed Of
Vijai Pratap and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 04 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 190(1)(b)
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 81 of 130
High Courts26 Apr 2007Allowed
Smt. Om Wati Vs Dan Singh, Harvinder Singh and The New India Assurance Co. Ltd.
Allahabad High Court · (2007) 3 AWC 2742
Motor Vehicles Act, 1939 — Section 110CCMotor Vehicles Act, 1939 — Section 110CCMotor Vehicles Act, 1939 — Section 110CC
High Courts26 Apr 2007
The Commissioner of Income Tax Vs Shambhoo Lal Damodar Das
Allahabad High Court · (2007) 04 AHC CK 0138
Income Tax Act, 1961 — Section 142A, 147, 55AIncome Tax Act, 1961 — Section 142A, 147, 55AIncome Tax Act, 1961 — Section 142A, 147, 55A
High Courts26 Apr 2007Allowed
Smt. Alam Kaur and Dharamvir Singh Vs State of U.P. and Ram Naresh Chaudhry
Allahabad High Court · (2007) 04 AHC CK 0114
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200Evidence Act, 1872 — Section 35
High Courts26 Apr 2007
Commissioner of Income Tax Vs Satya Narain
Allahabad High Court · (2009) 312 ITR 334
Income Tax Act, 1961 — Section 271(1)(c)
High Courts26 Apr 2007Dismissed
Partantra Vs Sanjay Kumar Gupta
Allahabad High Court · (2007) 4 AWC 3533
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts25 Apr 2007Dismissed
Union of India (UOI) and Another Vs Central Administrative Tribunal and Another
Allahabad High Court · (2007) 7 AWC 7170
Penal Code, 1860 (IPC) — Section 166, 220, 304A, 375Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 22, 24
High Courts25 Apr 2007Allowed
Babu Lal Vs Irrigation Department U.P. and Others
Allahabad High Court · (2007) 5 ADJ 365 : (2008) 5 AWC 4891 : (2007) 3 UPLBEC 110
Constitution of India, 1950 — Article 14, 16
High Courts25 Apr 2007Disposed Of
Abdul Kadir and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 2180
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482Penal Code, 1860 (IPC) — Section 147, 148, 325, 452, 504
High Courts25 Apr 2007Dismissed
Raju alias Saleem Vs State of U.P.
Allahabad High Court · (2007) 21 CriminalCC 905
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts25 Apr 2007Dismissed
Union of India (UOI) Vs Central Administrative Tribunal and Ram Prakash Dixit
Allahabad High Court · (2007) 04 AHC CK 0229
Penal Code, 1860 (IPC) — Section 166, 220, 304A, 375
High Courts25 Apr 2007Allowed
Ashok Kumar Agarwal Vs Assistant General Manager, Syndicate Bank Industrial Relations Cell, General Manager (P), Syndicate Bank Personnel Department, Industrial Relation Division and Syndicate Bank
Allahabad High Court · (2007) 5 ADJ 245 : (2007) 4 AWC 3277
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 62, 63, 64, 65, 66Industrial Disputes Act, 1947 — Section 11
High Courts25 Apr 2007Allowed
Mata Prasad Vs State of U.P. and Ahmad Hasan
Allahabad High Court · (2007) 04 AHC CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 482
High Courts25 Apr 2007Allowed
Chchangur Vs State of Uttar Pradesh and The Collector/Land Acquisition Officer
Allahabad High Court · (2007) 5 ADJ 606 : (2007) 6 AWC 5792
Civil Procedure Code, 1908 (CPC) — Section 54, 96Constitution of India, 1950 — Article 132, 133, 136, 14Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts25 Apr 2007Dismissed
Tufail Ahmad and Others Vs The Chairman/Director Gas Authority of India Ltd. and Sr. Dy. Manager (HR), Gas Authority of India Ltd.
Allahabad High Court · (2008) 2 AWC 1432 : (2007) 114 FLR 83
Constitution of India, 1950 — Article 226
High Courts25 Apr 2007Dismissed
Durga Upadhyaya Vs State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Apr 2007
Smt. Ambuj Vs Amir Ahmad and Others
Allahabad High Court · (2007) 5 ADJ 364 : (2007) 78 AWC 2492 : (2007) 3 AWC 2492
Motor Vehicles Act, 1988 — Section 166
High Courts25 Apr 2007Dismissed
Vidyut Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 565 : (2007) 3 AWC 2940
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226Forest Act, 1927 — Section 2
High Courts25 Apr 2007Allowed
Bankeshwar Pandey Vs State of U.P. and Others
Allahabad High Court · (2007) 4 AWC 3897 : (2007) 3 UPLBEC 96
High Courts24 Apr 2007
Satvir and Others Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2247
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 374Penal Code, 1860 (IPC) — Section 302, 34