COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 79 of 130

High Courts30 Apr 2007Dismissed

Gourav Bharat Vs State of U.P. and Others

Allahabad High Court · (2007) 04 AHC CK 0084

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325

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High Courts30 Apr 2007

Gauri Shankar Upadhyay Vs State of Uttar Pradesh and Others

Allahabad High Court · (2007) 7 AWC 7747

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 3Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1998 — Section 14(6)Uttar Pradesh Secondary Education Services Commission and Selection Boards Regulations, 1998 — Regulation 3

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High Courts27 Apr 2007

Commissioner of Income Tax, Agra Vs Jandial Shoe Factory

Allahabad High Court · (2007) 04 AHC CK 0352

Income Tax Act, 1961 — Section 32A

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High Courts27 Apr 2007

Commissioner of Income Tax, Allahabad Vs Savitri Devi Onkar Mal

Allahabad High Court · (2007) 04 AHC CK 0351

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High Courts27 Apr 2007

Dahari and Others Vs State of U.P.

Allahabad High Court · (2007) 04 AHC CK 0298

Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 302, 311Penal Code, 1860 (IPC) — Section 148, 149, 302, 320

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High Courts27 Apr 2007Disposed Of

Commissioner of Income Tax Vs Ved Prakash Agarwal

Allahabad High Court · (2009) 317 ITR 330

Income Tax Act, 1961 — Section 147, 148, 254

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High Courts27 Apr 2007Dismissed

Seema Kochhar Vs Greater Noida Development Authority though its Vice Chairman

Allahabad High Court · (2007) 7 AWC 6913 : (2007) 3 UPLBEC 2644

Constitution of India, 1950 — Article 14, 226

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High Courts27 Apr 2007Dismissed

Commissioner of Income Tax Vs Indo Traders Corporation Katra Baji Rao

Allahabad High Court · (2007) 04 AHC CK 0238

Income Tax Act, 1961 — Section 187, 188

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High Courts27 Apr 2007Disposed Of

In Re: U.P. State Cement Corporation Ltd. (In Liq.)

Allahabad High Court · (2007) 04 AHC CK 0209

COMPANIES ACT, 1956 — Section 125, 163, 17, 29, 4Constitution of India, 1950 — Article 13, 142, 19, 21, 21AElectricity Act, 2003 — Section 181, 43, 44, 45, 46

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High Courts27 Apr 2007Allowed