High Courts27 Apr 2007Allowed
P. N. Garg Engineering and Contractors Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6011
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 80 of 130
High Courts27 Apr 2007Dismissed
State of Uttar Pradesh and Another Vs Jugal Kishore
Allahabad High Court · (2007) 7 AWC 6835
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 49Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts27 Apr 2007
Makhan Lal Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 344 : (2007) 6 AWC 6018 : (2007) 2 UPLBEC 1526
Constitution of India, 1950 — Article 226
High Courts26 Apr 2007Allowed
Committee of Management, Maharaj Shri Dandi Swamy Keshavashram Uchchattar Madhyamik Vidyalaya and Others Vs Additional Director of Education (Madhyamik) and Others
Allahabad High Court · (2007) 7 AWC 7752
High Courts26 Apr 2007Allowed
Shiv Charan Vs A.D.J. and Others
Allahabad High Court · (2007) 6 AWC 5508
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90 , Order 21 Rule 93Limitation Act, 1963 — Section 3
High Courts26 Apr 2007
Vijay Kumar alias Kalloo Singh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3225
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts26 Apr 2007Allowed
Jangipur Sahkari Kraya Vikraya Samiti Ltd. Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 649 : (2007) 7 AWC 7542 : (2007) 114 FLR 175 : (2008) 1 LLJ 418
Payment of Wages Act, 1936 — Section 15
High Courts26 Apr 2007Dismissed
Shiv Murat Dass Chela of Baba Ram Bodh Raj Vs District Judge and Others
Allahabad High Court · (2007) 6 AWC 5969
High Courts26 Apr 2007Allowed
Dharamveer Vs Krishi Utpadan Mandi Samiti
Allahabad High Court · (2007) 4 AWC 3904
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 113, 116
High Courts26 Apr 2007Dismissed
M.K. Shukla Vs Addl. Labour Commissioner and Another
Allahabad High Court · (2007) 6 AWC 6390
Uttar Pradesh Industrial Disputes Act, 1947 — Section 20, 33C(2), 4K, 6H(1), 6H(2)
High Courts26 Apr 2007Allowed
Panchi Petha Store Vs The Commissioner, Sales Tax
Allahabad High Court · (2007) 04 AHC CK 0283
Income Tax Act, 1961 — Section 132
High Courts26 Apr 2007Disposed Of
Rustom Khusro Sapurji Gandhi and Others Vs Amrit Abhijit, D.M. and Others
Allahabad High Court · (2007) 5 ADJ 97 : (2007) 3 JCR 610 : (2007) 103 RD 154
Constitution of India, 1950 — Article 202, 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts26 Apr 2007Dismissed
Panchhi Petha Stores Vs The Commissioner Sales Tax
Allahabad High Court · (2007) 04 AHC CK 0277
Income Tax Act, 1961 — Section 132, 147, 148
High Courts26 Apr 2007Allowed
Smt. Ram Basi and Another Vs State of U.P.
Allahabad High Court · (2007) 4 AWC 3345
High Courts26 Apr 2007Dismissed
Shesh, Shanker Lal, Bhoore Lal and Ishwar Dayal Vs Shri Krishna and State of U.P.
Allahabad High Court · (2007) 04 AHC CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts26 Apr 2007Dismissed
Smt. Shyam Sundari Vs State of U.P., Election Commission, District Election Officer/District Magistrate and Electoral Registration Officer
Allahabad High Court · AIR 2007 All 187 : (2008) 5 AWC 4871
Constitution of India, 1950 — Article 226Representation of the People Act, 1950 — Section 22, 23, 24Constitution of India, 1950 — Article 226
High Courts26 Apr 2007Allowed
Committee of Management, Maharaj Shri Dandi Swamy Keshavashram Uchhatar Madhyamik Vidyalaya Vs Additional Director of Education (Madhyamik) and Others
Allahabad High Court · (2007) 04 AHC CK 0221
High Courts26 Apr 2007Dismissed
Rajua alias Raju Pandey Vs State of U.P., Km. Guriya and Km. Abbu Under the guardianship of Smt. Savitri Devi
Allahabad High Court · (2007) 04 AHC CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts26 Apr 2007Allowed
Sri Subhash Chandra Vs Chief Controlling Revenue Authority and The District Stamps Officer (Additional District Magistrate)
Allahabad High Court · (2007) 5 ADJ 544 : (2007) 7 AWC 7238 : (2007) 103 RD 55
Contract Act, 1872 — Section 202Stamp Act, 1899 — Section 33
High Courts26 Apr 2007Disposed Of
Rustom Khusro Sapurji Gandhi and Others Vs Amrit Abhijat and Others
Allahabad High Court · AIR 2007 All 149 : (2007) 3 AWC 2777 : (2007) 5 RCR(Civil) 842 : (2007) 2 UPLBEC 1417
Constitution of India, 1950 — Article 202, 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6