High Courts02 May 2007
The Commissioner of Income Tax Vs Jagaran Prakashan (P) Ltd.
Allahabad High Court · (2008) 296 ITR 627
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 78 of 130
High Courts02 May 2007Dismissed
Santosh Kumar Porwal Vs Director, Bal Vikash Sewa Evam Postahar Yojana, Deputy Director, Bal Vikash Sewa Evam Pushtahar, Kanpur Mandal and Bal Vikas Pariyojana Adhikari
Allahabad High Court · (2007) 7 AWC 7013 : (2007) 115 FLR 109
High Courts01 May 2007
Anand Kumar and Others Vs Addl. District Judge-I/Incharge District Judge and Others
Allahabad High Court · (2007) 5 ADJ 531 : (2007) 6 AWC 5821
Transfer of Property Act, 1882 — Section 38, 53A
High Courts01 May 2007Dismissed
Shashi Kant and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 117, 161Penal Code, 1860 (IPC) — Section 119, 141, 142, 147, 148
High Courts01 May 2007Dismissed
Mohd. Ibrahim and Another Vs Mohd. Yusuf and Another
Allahabad High Court · (2007) 5 ADJ 302 : (2007) 4 AWC 3539
Registration Act, 1908 — Section 30, 51, 55Specific Relief Act, 1963 — Section 19, 20, 21Transfer of Property Act, 1882 — Section 3, 41
High Courts01 May 2007Dismissed
Nathu Ram Tiwari Vs U.P. State Public Service Tribunal and Others
Allahabad High Court · (2008) 5 AWC 4575 : (2007) 114 FLR 567
Constitution of India, 1950 — Article 226
High Courts01 May 2007Disposed Of
Kaushalendra Pratap Singh and Others Vs Govt. of State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 6811 : (2007) 103 RD 133
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 9
High Courts01 May 2007Dismissed
Kailash Nath Tiwari Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 5 AWC 4457 : (2008) 1 SLJ 546
Constitution of India, 1950 — Article 14, 226, 227, 32
High Courts01 May 2007Dismissed
Rajiv Prajapati (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts01 May 2007
Commissioner of Income Tax Vs Roshan Lal Talwar (Maj Qrs.)
Allahabad High Court · (2007) 5 ADJ 44
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 119, 253, 256, 260A
High Courts01 May 2007
Smt. Nisha Rani Agarwal Vs The Commissioner of Income Tax
Allahabad High Court · (2007) 294 ITR 46
Income Tax Act, 1961 — Section 147, 148, 256, 64Income Tax Act, 1961 — Section 147, 148, 256, 64Income Tax Act, 1961 — Section 147, 148, 256, 64
High Courts01 May 2007Allowed
The Food Corporation of India Vs R.A. Gupta
Allahabad High Court · (2007) 5 ADJ 347 : (2008) 5 AWC 4768 : (2007) 2 UPLBEC 1529
High Courts01 May 2007
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7742
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4
High Courts01 May 2007
Sarvesh Narain Shukla Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2541
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302, 307
High Courts01 May 2007Dismissed
Dharmendra Kumar Vs District Inspector of Schools and Others
Allahabad High Court · (2007) 7 AWC 7750
Constitution of India, 1950 — Article 226
High Courts30 Apr 2007Disposed Of
Commissioner of Income Tax Vs Gayatri Glass Works
Allahabad High Court · (2009) 317 ITR 319
Income Tax Act, 1961 — Section 153, 154, 271Income Tax Act, 1961 — Section 153, 154, 271Income Tax Act, 1961 — Section 153, 154, 271
High Courts30 Apr 2007Dismissed
Sushil Kumar Dixit Vs State of U.P., Chand Kumar Verma, Rajeev Kumar Verma and Sanjeev Kumar Verma
Allahabad High Court · (2007) 04 AHC CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 156, 437, 439Penal Code, 1860 (IPC) — Section 120B, 307, 323, 324, 326Criminal Procedure Code, 1973 (CrPC) — Section 156, 437, 439
High Courts30 Apr 2007Dismissed
United India Insurance Company Ltd. Vs Mohd. Hasan and Others
Allahabad High Court · (2007) 3 AWC 2744
Hindu Succession Act, 1956 — Section 8
High Courts30 Apr 2007
The Commissioner of Income Tax Vs Haji Mohd. Ali Mohd. Ishaq
Allahabad High Court · (2007) 295 ITR 109
Income Tax Act, 1961 — Section 80J, 84Income Tax Act, 1961 — Section 80J, 84Income Tax Act, 1961 — Section 80J, 84
High Courts30 Apr 2007
National Insurance Company Limited Vs Raj Kumar Singh, Ikrar Hussain and Nisar Ahmad
Allahabad High Court · (2007) 04 AHC CK 0095
Motor Vehicles Act, 1988 — Section 163A, 166, 168