COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 77 of 130

High Courts04 May 2007Dismissed

Union of India (UOI) Vs Gauri Shankar and Others

Allahabad High Court · (2008) ACJ 2500 : (2007) 3 AWC 2766

Employees Compensation Act, 1923 — Section 2Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 124, 125

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High Courts04 May 2007Allowed

Ram Prakash Vs Baddal Husain

Allahabad High Court · AIR 2007 All 212

Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 54

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High Courts04 May 2007Dismissed

Ashok Kumar Sharma and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2007) 5 ADJ 180 : (2007) 2 UPLBEC 1711

Constitution of India, 1950 — Article 12, 14, 16, 21, 226

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High Courts04 May 2007Dismissed

National Insurance Co.Ltd.,Allahabad Vs Meera Devi & Ors.

Allahabad High Court · (2007) 05 AHC CK 0207

Motor Vehicles Act, 1988 — Section 149(2), 170

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High Courts04 May 2007

Union of India (UOI) Vs S.P. Mathur

Allahabad High Court · (2009) 89 SCL 6

Banking Regulation Act, 1949 — Section 20, 35A, 45COMPANIES ACT, 1956 — Section 235, 45, 45H, 45L, 543

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High Courts04 May 2007Allowed

Gyan Prakash Vs District Judge and Others

Allahabad High Court · (2007) 3 AWC 2955 : (2007) 2 DMC 535

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts04 May 2007Dismissed

Union of India (UOI) Vs B.M. Kapoor

Allahabad High Court · (2007) 05 AHC CK 0078

Banking Regulation Act, 1949 — Section 35A, 45COMPANIES ACT, 1956 — Section 235, 45, 45H, 45L, 543

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High Courts03 May 2007Allowed

Vishwa Nath Vs Commissioner, Lucknow Division, Lucknow and Others

Allahabad High Court · (2007) 05 AHC CK 0197

Uttar Pradesh Panchayat Raj Act, 1947 — Section 15

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High Courts03 May 2007

Naresh Spiners Limited and Another Vs State Bank of India and Another

Allahabad High Court · (2008) 1 AWC 981

Constitution of India, 1950 — Article 226

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High Courts02 May 2007Dismissed

Mohd. Qasim Vs Rajbala and Others

Allahabad High Court · (2007) 7 AWC 7741

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High Courts02 May 2007Allowed

Ashu Nandan Singh Vs State of U.P.

Allahabad High Court · (2007) 5 ADJ 764 : (2007) 4 AWC 3615 : (2007) 114 FLR 248 : (2007) 3 UPLBEC 99

Constitution of India, 1950 — Article 226

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High Courts02 May 2007Dismissed

Kafeel @ Chaina Khan and Faheem Khan Vs State of U.P.

Allahabad High Court · (2007) 05 AHC CK 0260

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 6Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts02 May 2007Dismissed

Indrabhan Singh Vs State of U.P. and others

Allahabad High Court · (2007) 05 AHC CK 0237

Stamp Act, 1899 — Schedule 35(2), Schedule B

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High Courts02 May 2007Allowed

Nanhey lal Gupta Vs U.P. Upbhogta Sahkari Sangh Limited and another Opposite Parties

Allahabad High Court · (2007) 05 AHC CK 0234

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High Courts02 May 2007Disposed Of

Jairam Vs State of U.P.and Another

Allahabad High Court · (2007) 05 AHC CK 0221

Criminal Procedure Code, 1973 (CrPC) — Section 169

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High Courts02 May 2007Dismissed

Yashpal Vs State of U.P.

Allahabad High Court · (2007) 05 AHC CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 504

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High Courts02 May 2007Allowed

Asma Nayyar (Km.) and others Vs State of U.P. and others

Allahabad High Court · (2007) 05 AHC CK 0169

Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(2)

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High Courts02 May 2007Disposed Of

Commissioner of Income Tax Vs Shree Hanuman Rice Mills

Allahabad High Court · (2007) 05 AHC CK 0128

Income Tax Act, 1961 — Section 256, 80HH, 80J

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High Courts02 May 2007

Commissioner of Income Tax Vs Seth B.D. Gupta

Allahabad High Court · (2007) 05 AHC CK 0101

Income Tax Act, 1961 — Section 43B

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High Courts02 May 2007Disposed Of

Commissioner of Income Tax Vs Modi Industries Ltd.

Allahabad High Court · (2007) 05 AHC CK 0096

Income Tax Act, 1961 — Section 256

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