High Courts08 May 2007Dismissed
The Commissioner, Trade Tax Vs Madhyashia Brothers
Allahabad High Court · (2009) 20 VST 832
Uttar Pradesh Trade Tax Act, 1948 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 75 of 130
High Courts08 May 2007Dismissed
Shanker (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts08 May 2007Dismissed
Ramkunwar Singh, Bhudeo Singh and Dharmendra Singh Vs Pramod Kumar and Kailash Singh
Allahabad High Court · (2007) 05 AHC CK 0331
Civil Procedure Code, 1908 (CPC) — Section 21, 99Constitution of India, 1950 — Article 136Specific Relief Act, 1963 — Section 31
High Courts08 May 2007Allowed
Union of India (UOI) Vs Central Administrative Tribunal Allahabad Bench, Sanjai Kumar Singh, Bhartiya Rail Ayurbedic and Homeopathic Chikitasak Association
Allahabad High Court · (2007) 4 AWC 3920 : (2008) 1 SLJ 348
Administrative Tribunals Act, 1985 — Section 14, 19, 22, 24Constitution of India, 1950 — Article 12
High Courts08 May 2007Dismissed
The Commissioner of Income Tax Vs Somaya Organics (India) Ltd.
Allahabad High Court · (2008) 296 ITR 634
Income Tax Act, 1961 — Section 37, 43B
High Courts08 May 2007Dismissed
Ram Mohan Agarwal Vs Secretary/General Manager, District Cooperative Bank, Committee of Management/Board of Directors and U.P. Cooperative Institutional Service Board
Allahabad High Court · (2008) 5 AWC 4975
High Courts08 May 2007Dismissed
Awadhesh Kumar Tiwari Vs Banda District Co-operative Bank Ltd. and General Manager, Banda District Co-operative Bank Ltd.
Allahabad High Court · (2007) 4 AWC 4212
High Courts08 May 2007Allowed
Shiv Mangal and Others (In Jail) Vs The State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397
High Courts08 May 2007Allowed
Prakash Chandra and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts08 May 2007Disposed Of
Hint Publications Private Ltd. Vs Ghaziabad Development Authority and State of U.P.
Allahabad High Court · (2007) 5 ADJ 730
Constitution of India, 1950 — Article 14, 226, 299Evidence Act, 1872 — Section 115Constitution of India, 1950 — Article 14, 226, 299
High Courts08 May 2007Dismissed
Commissioner, Trade Tax Vs J.J. Enterprises
Allahabad High Court · (2010) 29 VST 486
Uttar Pradesh Trade Tax Act, 1948 — Section 15A(1)(o)
High Courts08 May 2007Dismissed
Mahesh Prakash Rai and others Vs Central Administrative Tribunal, Allahabad and others
Allahabad High Court · (2007) 05 AHC CK 0238
High Courts08 May 2007Allowed
Ravindra Singh Gugyani @ Sanju Vs State of U.P.and Others
Allahabad High Court · (2007) 05 AHC CK 0218
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 May 2007Allowed
Venus Polymers Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts08 May 2007Allowed
Barkat Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts08 May 2007
Jagannath Prasad (Dead) Through L.Rs.and another Vs Shyama Prasad (Dead) Through L.Rs.and others
Allahabad High Court · (2007) 05 AHC CK 0159
High Courts08 May 2007Dismissed
Suchita Trivedi Vs Allahabad University
Allahabad High Court · (2008) 5 AWC 4471
High Courts08 May 2007Allowed
Dau Dayal Mahila (P.G.) College and Others Vs State of Uttar Pradesh, State Council of Educational Research and Training, National Council for Teachers Education and State of U.P.
Allahabad High Court · (2007) 5 ADJ 170 : (2007) 7 AWC 7144 : (2007) 2 UPLBEC 1697
National Council for Teacher Education Act, 1993 — Section 14, 17
High Courts08 May 2007Dismissed
Mukund Lal Tripathi Vs Banda District Co-operative Bank Ltd. and General Manager, Banda District Co-operative Bank Ltd.
Allahabad High Court · (2007) 05 AHC CK 0106
High Courts08 May 2007Allowed
Suresh Prasad Tripathi Vs The Labour Court, Krishi Utpadan Mandi Samiti and State of U.P.
Allahabad High Court · (2007) 5 ADJ 646 : (2007) 7 AWC 7544 : (2007) 114 FLR 173
Constitution of India, 1950 — Article 226