COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 73 of 130

High Courts11 May 2007Dismissed

Abdul Hamid (D) through L.Rs. Vs IXth A.D.J. and Others

Allahabad High Court · (2007) 4 AWC 3987

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)

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High Courts11 May 2007Dismissed

General Manager, North Eastern Railway and Others Vs Shri Niwas Dubey and Another

Allahabad High Court · (2007) 4 AWC 3406 : (2007) 115 FLR 73

Constitution of India, 1950 — Article 226

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High Courts11 May 2007Allowed

The Commissioner, Trade Tax Vs S/S Iron Rod and Drawing Factory

Allahabad High Court · (2007) 05 AHC CK 0346

Central Sales Tax Act, 1956 — Section 11, 14

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High Courts11 May 2007Dismissed

General Manager, North Eastern Railway, Chief Commercial Manager, North Eastern Railway, Divisional Commercial Manager-I, North Eastern Railway and Divisional Railway Manager (Personnel), North Eastern Railway Vs Shri Niwas Dubey and The Central Administrative Tribunal

Allahabad High Court · (2007) 05 AHC CK 0339

Constitution of India, 1950 — Article 226

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High Courts11 May 2007Dismissed

Sudhangshu Kumar Banerjee Vs Radhey Charan Shan and Prabodh Kumar Banerjee

Allahabad High Court · (2007) 05 AHC CK 0314

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 106, 107, 53A

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High Courts11 May 2007Dismissed

Alka Tripathi Vs State of U.P. and Others

Allahabad High Court · (2007) 3 UPLBEC 2812

National Council for Teacher Education Act, 1993 — Section 10, 12, 13, 14, 15University Grants Commission Act, 1956 — Section 2, 3

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High Courts11 May 2007Dismissed

Shishupal, Raghuvir Behelia and Bihari Behelia Vs State

Allahabad High Court · (2007) 05 AHC CK 0292

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts11 May 2007Disposed Of

Satya Narain Tiwari and Others Vs State of U.P.and Another

Allahabad High Court · (2007) 05 AHC CK 0214

Criminal Procedure Code, 1973 (CrPC) — Section 190, 239Penal Code, 1860 (IPC) — Section 323, 325, 326, 504, 506

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High Courts11 May 2007Disposed Of

Canara Bank Vs Sanjay Trading Co.and others

Allahabad High Court · (2007) 05 AHC CK 0166

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High Courts11 May 2007Dismissed

Manish Kumar Tiwari and Others Vs State of U.P. and Sunil Tiwari

Allahabad High Court · (2007) 05 AHC CK 0132

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 397, 401

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High Courts11 May 2007

Kumari Kaniz Begum Vs District Basic Shiksha Adhikari, Education Superintendent, Head Mistress, Kanya Junior High School and State of U.P.

Allahabad High Court · (2007) 5 ADJ 292 : (2008) 5 AWC 4476 : (2007) 2 UPLBEC 1537

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High Courts11 May 2007

Yogesh Kumar Verma Vs State

Allahabad High Court · (2007) 05 AHC CK 0072

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 111, 300, 302, 304

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High Courts11 May 2007Dismissed

The Commissioner, Trade Tax Vs S/S Harjeet Kaur

Allahabad High Court · (2007) 05 AHC CK 0050

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts11 May 2007Dismissed

Dilawar Singh Vs Regional Joint Director of Education 12th Region, and Others

Allahabad High Court · (2008) 5 AWC 4469

Uttar Pradesh Intermediate Education Act, 1921 — Regulation 20, 3Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33D

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High Courts11 May 2007Allowed