High Courts15 May 2007Dismissed
National Insurance Company Ltd. Vs Mohd. Asif and Others
Allahabad High Court · (2007) 4 AWC 3759
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 71 of 130
High Courts15 May 2007Dismissed
Vaibhav Castings (P.) Ltd. Vs Workmen''s Compensation Commissioner and Others
Allahabad High Court · (2008) 3 AWC 2720 : (2008) 118 FLR 86
High Courts15 May 2007Allowed
Abdulla Vs Smt. Shyama Devi and Another
Allahabad High Court · (2007) 3 AWC 3034 : (2009) 106 RD 379
Civil Procedure Code, 1908 (CPC) — Section 2, 34
High Courts15 May 2007Dismissed
Dr. Deshbandhu Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7211 : (2007) 115 FLR 442
High Courts15 May 2007Dismissed
Commissioner of Income Tax Vs Raj Kumar Singh and Co.
Allahabad High Court · (2007) 210 CTR 483 : (2007) 295 ITR 81
Income Tax Act, 1961 — Section 145, 256
High Courts15 May 2007Dismissed
Ratan Kumar Vishwas; Akhilesh Kumar Bajpai; Virendra Kumar; Jitendra Singh; Shambhu Prasad; Lalji Yadav Vs Narcotic Control Bureau,Zonal Unit,Varanasi; Union of India; State of U.P.;
Allahabad High Court · (2007) 05 AHC CK 0192
Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27A, 29, 67
High Courts15 May 2007Dismissed
Commissioner of Income Tax Vs Simbhaoli Industries P. Ltd.
Allahabad High Court · (2008) 303 ITR 118
Income Tax Act, 1961 — Section 256(2)
High Courts15 May 2007Allowed
Vijay Singh Vs Kamla Nehru Institute of Science and Technology and Others
Allahabad High Court · (2008) 116 FLR 1114
High Courts15 May 2007Dismissed
Gopi Vs State of U.P. and Others
Allahabad High Court · (2007) 05 AHC CK 0056
Constitution of India, 1950 — Article 141, 19(1)(g)
High Courts15 May 2007Allowed
Commissioner of Income Tax Vs Sir Shadi Lal Enterprises Ltd.
Allahabad High Court · (2008) 300 ITR 137
Income Tax Act, 1961 — Section 256(1), 37(1)
High Courts15 May 2007Dismissed
M/s. Vaibhav Castings (P.) Ltd. Vs Workmen''s Compensation Commissioner, Kanpur and Others
Allahabad High Court · (2008) 118 FLR 86
High Courts15 May 2007Dismissed
Vinod Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7380 : (2009) 2 UPLBEC 1697
Constitution of India, 1950 — Article 14Uttar Pradesh Intermediate Education Act, 1921 — Section 13, 16E(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 1, 2(3)
High Courts15 May 2007Allowed
Lapro Sales Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 1 AWC 58
High Courts15 May 2007Allowed
Iftikhar Hussain Khan and Another Vs VIth Additional District Judge and Others
Allahabad High Court · AIR 2008 All 14 : (2007) 4 AWC 4081 : (2008) 1 RCR(Rent) 229
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts15 May 2007Allowed
Jaya Securities Ltd. Vs Commissioner of Income Tax-II
Allahabad High Court · (2007) 05 AHC CK 0010
Income Tax Act, 1961 — Section 260A
High Courts14 May 2007Allowed
Hindon River Mills Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 14 VST 63
Uttar Pradesh Trade Tax Act, 1948 — Section 12B
High Courts14 May 2007Allowed
Indu Dwivedi and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7761
Teachers Education Act, 1993 — Section 14, 3(1)
High Courts14 May 2007Dismissed
Commissioner of Income Tax and Another Vs Iqbal Ahmad L/H of Late Jullan
Allahabad High Court · (2007) 213 CTR 77
Income Tax Act, 1961 — Section 143, 148, 22, 251, 260ALand Acquisition Act, 1894 — Section 23, 54E, 54H
High Courts14 May 2007Allowed
U.P. Cooperative Sugar Factories Federation Ltd. Vs State of Uttar Pradesh Ministry of Labour and Sukh Lal
Allahabad High Court · (2007) 6 AWC 5655
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136, 32