High Courts16 May 2007Allowed
Shrimati Chhangura (D.) through L.Rs. Vs Mata Prasad and Others
Allahabad High Court · (2008) 1 AWC 742 : (2008) 104 RD 32
Uttar Pradesh Panchayat Raj Act, 1947 — Section 109A
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 70 of 130
High Courts16 May 2007Allowed
Kishan Swarup Sharma Vs Allahabad Bank
Allahabad High Court · (2008) 6 AWC 5425 : (2007) 115 FLR 530 : (2008) 1 LLJ 765
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 2
High Courts16 May 2007Disposed Of
Shambhoo Saran Sanjeev Kumar Vs Commissioner of Income Tax
Allahabad High Court · (2008) 296 ITR 92
Income Tax Act, 1961 — Section 256(1)
High Courts16 May 2007Disposed Of
Ramesh Prasad Tripathi, Smt. Vidyawati Tripathi and Rampher Tripathi Vs Ibrahim, Baidehi Sharan Singh and The National Insurance Company Ltd.
Allahabad High Court · (2007) 3 AWC 2762
Motor Vehicles Act, 1988 — Section 147
High Courts16 May 2007Dismissed
Rashid Khan (Recruit Constable) Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 4776
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts16 May 2007Allowed
Chhangura (Dead) Through Lrs Vs Mata Prasad and others
Allahabad High Court · (2007) 05 AHC CK 0232
High Courts16 May 2007Partly Allowed
Satish Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0175
Motor Vehicles Act, 1939 — Section 118A, 89Penal Code, 1860 (IPC) — Section 279, 304A
High Courts16 May 2007Allowed
Kanpur Jal Sansthan Vs U.P. Public Service Tribunal and Others
Allahabad High Court · (2008) 5 AWC 4428
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts16 May 2007Dismissed
Smt. Saira Vs Smt. Mariyam
Allahabad High Court · AIR 2007 All 179 : (2007) 6 AWC 5840
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts16 May 2007Allowed
Gopal Pati Tripathi Vs U.P. Secondary Education Service Commission and Others
Allahabad High Court · (2008) 5 AWC 4962
High Courts16 May 2007Dismissed
Brijendra Tiwari, Rajesh Kishore, Satya Prakash and Munna Lal Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0098
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts16 May 2007Dismissed
Shiv Kumar Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts16 May 2007Allowed
Commissioner of Income Tax Vs Sir Shadi Lal Enterprises Ltd.
Allahabad High Court · (2008) 305 ITR 356
Income Tax Act, 1961 — Section 256(1)
High Courts16 May 2007Dismissed
Abdul Hai Vs Shanti Devi
Allahabad High Court · (2007) 6 AWC 5525
Specific Relief Act, 1963 — Section 16(1), 20, 20(2)
High Courts15 May 2007
U.P. National Manufacturers Ltd. Vs Assistant Commissioner of Income Tax (TDS), Varanasi
Allahabad High Court · (2007) 05 AHC CK 0406
Income Tax Act, 1961 — Section 201(1A)
High Courts15 May 2007Allowed
Ram Bihari and Others Vs Satish Chandra and Others
Allahabad High Court · (2007) 6 AWC 5640
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts15 May 2007
Rampal Singh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3263
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts15 May 2007
State of U.P. Vs Presiding Officer/Labour Court and Another
Allahabad High Court · (2007) 7 AWC 7545
Uttar Pradesh Industrial Disputes Act, 1947 — Section 17B, 25F, 6N
High Courts15 May 2007Allowed
Chandra Talkies Vs Commissioner of Income Tax
Allahabad High Court · (2007) 05 AHC CK 0364
Income Tax Act, 1961 — Section 260A
High Courts15 May 2007Disposed Of
Pravesh Kumar Vs Amal Kumar Verma and Others
Allahabad High Court · (2007) 3 ACR 3509