High Courts18 May 2007
Commissioner of Income Tax, Meerut Vs Jagdish Chandra
Allahabad High Court · (2007) 05 AHC CK 0046
Income Tax Act, 1961 — Section 139(1), 142(1), 256(1), 271B, 44AB
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 69 of 130
High Courts17 May 2007Dismissed
New India Assurance Co. Ltd. Vs Siya Ram and Others
Allahabad High Court · (2007) 3 AWC 2761
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts17 May 2007
Commissioner of Income Tax, (Central), Kanpur Vs Moti Surgical Udyog (P.) Ltd.
Allahabad High Court · (2007) 05 AHC CK 0388
Income Tax Act, 1961 — Section 115J, 143(3), 205, 256(1)
High Courts17 May 2007Allowed
Shiv Construction Company Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 14 VST 408
High Courts17 May 2007Dismissed
Ravi Shanker Giri Vs Sub-Divisional Officer, U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2007) 4 AWC 3934
High Courts17 May 2007
Commissioner of Income Tax Vs K.M. Sugar Mills Ltd.
Allahabad High Court · (2007) 05 AHC CK 0368
Income Tax Act, 1961 — Section 256(1), 28
High Courts17 May 2007Dismissed
Oriental Insurance Co. Ltd. Vs Shambhu Nath Yadav and Another
Allahabad High Court · (2008) ACJ 2599 : (2007) 4 AWC 3758 : (2007) 114 FLR 1179
Employees Compensation Act, 1923 — Section 2, 30
High Courts17 May 2007Dismissed
Kunwar Udai Raj Singh Gautam Vs Appellate Authority Payment of Gratuity Act, 1972, Controlling Authority Payment of Gratuity Act, 1972 and Uptron Colour Picture Tube Limited (Now known as B.P.L. Display Devices)
Allahabad High Court · (2007) 7 AWC 6721 : (2008) 116 FLR 63
COMPANIES ACT, 1956 — Section 21, 23Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19
High Courts17 May 2007Allowed
Surya Lal Singh Vs Superintending Engineer, Executive Engineer, Provincial Division and Assistant Engineer (East), Provincial Division
Allahabad High Court · (2007) 6 AWC 5502
High Courts17 May 2007Allowed
Allahabad Development Authority Vs Presiding Officer, Labour Court and Kamlesh Kumar Mishra
Allahabad High Court · (2008) 5 AWC 4867 : (2007) 114 FLR 440
Constitution of India, 1950 — Article 32Industrial Disputes Act, 1947 — Section 10, 33C
High Courts17 May 2007Dismissed
The New India Insurance Co. Ltd. Vs Siya Ram, Smt. Choti, Lal Singh and Sher Singh
Allahabad High Court · (2007) 3 AWC 2761
Motor Vehicles Act, 1988 — Section 149, 170
High Courts17 May 2007Allowed
Bank of India Retired Employees Welfare Association and Others Vs Bank of India and General Manager (Terminal Benefit Department), Bank of India
Allahabad High Court · (2007) 115 FLR 839 : (2008) 1 LLJ 599 : (2008) 1 SLJ 486 : (2007) 3 UPLBEC 99
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21
High Courts17 May 2007
Commissioner of Income Tax Vs D.P. Kanodia
Allahabad High Court · (2008) 296 ITR 616
Income Tax Act, 1961 — Section 17(2)(iii)(a)
High Courts17 May 2007Allowed
Surya Lal Singh Vs Superintending Engineer, P.W.D and Others
Allahabad High Court · (2007) 6 AWC 5502
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts17 May 2007Allowed
Dhan Pal Vs Vijay Pal and Another
Allahabad High Court · (2007) 6 AWC 5828
Civil Procedure Code, 1908 (CPC) — Section 100, 96Specific Relief Act, 1963 — Section 20
High Courts17 May 2007Allowed
Jai Pal Singh Vs Deputy General Manager, United India Insurance Co. Ltd. and Others
Allahabad High Court · (2007) 7 AWC 7738
High Courts17 May 2007
Pauhari Saran Vs State
Allahabad High Court · (2007) 3 ACR 3163
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 May 2007Dismissed
Jai Karan Lal Verma Vs Rajesh Kumar Pathak and Others
Allahabad High Court · (2008) 1 AWC 61
Contempt of Courts Act, 1971 — Section 19, 19(1)
High Courts16 May 2007Dismissed
Sardar Harvinder Singh and Others Vs IInd Additional District Judge and Others
Allahabad High Court · (2008) 1 AWC 964
Criminal Procedure Code, 1973 (CrPC) — Section 340(1)
High Courts16 May 2007
Commissioner of Income Tax, Kanpur Vs Naresh Babu Suresh Chandra
Allahabad High Court · (2007) 05 AHC CK 0366
Income Tax Act, 1961 — Section 256(1), 44AC, 44AC(1)