High Courts14 May 2007Dismissed
Ram Prasad and Dariyao Vs The State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 72 of 130
High Courts14 May 2007Allowed
Indu Diwedi and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 05 AHC CK 0306
National Council for Teacher Education Act, 1993 — Section 14, 3
High Courts14 May 2007Dismissed
Raja Ram Dubey Vs State of Uttar Pradesh
Allahabad High Court · (2007) 05 AHC CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 162, 202, 307, 386, 389Penal Code, 1860 (IPC) — Section 11, 120B, 302, 34, 379
High Courts14 May 2007Partly Allowed
Lal Ji Srivastava Vs Zonal Manager (North Zone), Food Corporation of India and Others
Allahabad High Court · (2007) 7 AWC 7769
Food Corporations Act, 1964 — Section 12A
High Courts14 May 2007Allowed
Smt. Malti Gupta Vs Deputy Director of Education (Secondary), District Inspector of School, Committee of Management, Zila Panchayat Kanya Inter College and Principal, Zila Panchayat Inter College
Allahabad High Court · (2007) 7 AWC 7373
High Courts14 May 2007Allowed
Dinesh Kumar Jain and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 05 AHC CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts14 May 2007Allowed
Hari and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 05 AHC CK 0189
Penal Code, 1860 (IPC) — Section 406, 420, 422
High Courts14 May 2007Allowed
Vikram Singh and Another Vs State of U.P.and Others
Allahabad High Court · (2007) 05 AHC CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts14 May 2007Allowed
Shikha Singh and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 05 AHC CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 452, 504, 506
High Courts14 May 2007Dismissed
Awadhesh Kumar Vs State of U.P., Industrial Development Department, District Magistrate/District Officer, Kunwar Shailendra Singh and Harihar Minerals
Allahabad High Court · AIR 2007 All 190 : (2007) 4 AWC 3339 : (2007) 103 RD 85
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts14 May 2007Dismissed
The Commissioner, Trade Tax Vs S/S Kanpur Edibles Pvt. Limited
Allahabad High Court · (2008) 18 VST 466
Constitution of India, 1950 — Article 286Constitution of India, 1950 — Article 286
High Courts14 May 2007Allowed
Hamdard (Wakf) Laboratories Vs State of U.P.
Allahabad High Court · (2007) 121 ECC 372 : (2007) ECR 372
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 3
High Courts14 May 2007Allowed
Ram Chhatra Jaiswal Vs Chancellor/Governor, Sampurna Nand Sanskrit Vishwa Vidyalaya and Others
Allahabad High Court · (2007) 6 AWC 5776
Constitution of India, 1950 — Article 226
High Courts14 May 2007Allowed
Christian Hospital Vs State of U.P. and Prescribed Authority under the Minimum Wages Act, 1948 and Labour Officer, Maunath Bhanjan
Allahabad High Court · (2007) 4 AWC 3935 : (2007) 3 UPLBEC 120
Minimum Wages Act, 1948 — Section 3, 4
High Courts14 May 2007Dismissed
State of Uttar Pradesh Vs Rajpal Singh, Birpal Singh and Amar Pal
Allahabad High Court · (2007) 05 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 May 2007Allowed
New India Assurance Company Ltd. Vs Bhikari Lal Maurya, Ram Deo, Kanhiya Lal and Vijay Lal Singh
Allahabad High Court · (2007) 05 AHC CK 0032
General Clauses Act, 1897 — Section 6
High Courts14 May 2007
Commissioner, Trade Tax Vs Hindon Rubber Pvt. Ltd.
Allahabad High Court · (2008) 14 VST 50
Uttar Pradesh Trade Tax Act, 1948 — Section 3A, 4
High Courts14 May 2007
Lalji Srivastava Vs Zonal Manager (North Zone) Food Corporation of India and Others
Allahabad High Court · (2007) 7 AWC 7769
Food Corporations Act, 1964 — Section 12A, 12A(4)
High Courts11 May 2007
Commissioner of Trade Tax Vs Control Switch Gears Company Ltd.
Allahabad High Court · (2009) 20 VST 587
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 8(1)
High Courts11 May 2007Dismissed
Shree Ram Dal Mill Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 14 VST 66
Uttar Pradesh Trade Tax Act, 1948 — Section 4B(5)