High Courts11 Apr 2007
Commissioner of Income Tax Vs Narang Trading Co.
Allahabad High Court · (2007) 04 AHC CK 0301
Income Tax Act, 1961 — Section 139(1), 256(1), 271B, 271B, 44AB
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 89 of 130
High Courts11 Apr 2007Dismissed
Basso Begum and Others Vs Rent Control and Eviction Officer (IV) and Others
Allahabad High Court · (2007) 5 ADJ 85 : (2007) 6 AWC 6038
Constitution of India, 1950 — Article 226
High Courts11 Apr 2007Dismissed
Punjab National Bank Vs Salim Mian, Typre Retrading Co. (Works) and Another
Allahabad High Court · (2007) 5 ADJ 261 : (2007) 4 AWC 3561 : (2007) 103 RD 227 : (2007) 2 UPLBEC 1548
High Courts11 Apr 2007Disposed Of
Bachchu Lal Vs Deputy Director of Consolidation,Allahabad & Ors.
Allahabad High Court · (2007) 04 AHC CK 0175
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts11 Apr 2007Dismissed
Vishwa Ram and Others Vs State
Allahabad High Court · (2007) 04 AHC CK 0162
Penal Code, 1860 (IPC) — Section 304(2)
High Courts11 Apr 2007Allowed
Mayur Packaging Industries Vs U.P. State Financial Corporation
Allahabad High Court · (2007) 4 AWC 3425
State Financial Corporations Act, 1951 — Section 29State Financial Corporations Act, 1951 — Section 29State Financial Corporations Act, 1951 — Section 29
High Courts11 Apr 2007Dismissed
Jyoti Kumar Srivastava Vs Allahabad Kshetriya Gramin Bank
Allahabad High Court · (2007) 113 FLR 1019
High Courts11 Apr 2007Dismissed
D.R. Patel Vs Union of India (UOI) and Central Administrative Tribunal
Allahabad High Court · (2008) 5 AWC 4979 : (2007) 3 UPLBEC 2603
Constitution of India, 1950 — Article 311
High Courts11 Apr 2007
Commissioner of Income Tax, Agra Vs Brij Bhushan Cold Storage
Allahabad High Court · (2007) 04 AHC CK 0047
Income Tax Act, 1961 — Section 256(1), 263, 271(1)(c)
High Courts11 Apr 2007
Avinash Yadav Vs Union of India (UOI) and Another
Allahabad High Court · (2007) 3 ACR 2533
Evidence Act, 1872 — Section 25, 26Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 37, 42, 50
High Courts10 Apr 2007
Jitender Kumar alias Teetu Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2145
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts10 Apr 2007
Jitendra alias Manoj Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2531
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 Apr 2007Dismissed
Mahant Kunj Behari Sharan Vs State of U.P. and Another
Allahabad High Court · (2007) CriLJ 3501
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
High Courts10 Apr 2007Dismissed
Shri Prakash Dwivedi, Rajendra Mani Pandey and Arun Kumar Tiwari Vs State of U.P. and U.P. Public Service Commission
Allahabad High Court · (2008) 5 AWC 4552
Constitution of India, 1950 — Article 226
High Courts10 Apr 2007Dismissed
Raj Dhari Singh (since deceased Sheo Shanker Singh and Manoj Kumar Singh) Vs Union of India (UOI), Security Officer, Railway Protection Force, Northern Railway and Assistant Security Officer, Railway Protection Force, Northern Railway
Allahabad High Court · (2007) 113 FLR 1018
High Courts10 Apr 2007Dismissed
Oriental Insurance Company Ltd. Vs Smt. Anju Khare and Others
Allahabad High Court · (2007) 3 AWC 2746
Motor Vehicles Act, 1988 — Section 157
High Courts10 Apr 2007Dismissed
Mohd. Vaid Khan Vs District Inspector of Schools, Accounts Officer, Committee of Management, Adarsh Inter College and State of U.P.
Allahabad High Court · (2008) 5 AWC 4858
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B
High Courts10 Apr 2007Allowed
Union of India and others Vs Ajit Kumar Misra
Allahabad High Court · (2007) 04 AHC CK 0183
High Courts10 Apr 2007Disposed Of
Bhuwan Pratap Singh Vs District Judge,Ballia & Ors.
Allahabad High Court · (2007) 04 AHC CK 0176
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Apr 2007Dismissed
Pradeep Kumar Jaiswal Vs State of U.P.and another
Allahabad High Court · (2007) 04 AHC CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 420