High Courts09 Apr 2007Dismissed
The Co-operative Company Limited Vs State of Uttar Pradesh
Allahabad High Court · (2007) 5 ADJ 273
Uttar Pradesh Excise Act, 1910 — Section 28, 29
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 91 of 130
High Courts09 Apr 2007Dismissed
Prakash Chandra Gautam and Others Vs Regional Manager, Central Bank of India and Another
Allahabad High Court · (2007) 6 AWC 6501 : (2007) 113 FLR 861 : (2007) 3 LLJ 190
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25, 25F, 25G, 25H
High Courts09 Apr 2007Dismissed
Commissioner, Trade Tax Vs Goel India
Allahabad High Court · (2009) 23 VST 138
Central Sales Tax Act, 1956 — Section 8(3)(b)Uttar Pradesh Trade Tax Act, 1948 — Section 4B(2)
High Courts09 Apr 2007Dismissed
Jai Narain Mishra and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 4785
High Courts09 Apr 2007
Roshan Lal Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2553
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52, 57Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 2007
Mohd. Murtza Khan and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 2174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts09 Apr 2007
Hori Singh and Others Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 504, 506
High Courts06 Apr 2007Allowed
Prakash Chandra Gupta Vs Sadho Singh and Another
Allahabad High Court · (2007) 6 AWC 5498
Evidence Act, 1872 — Section 103, 106, 145Specific Relief Act, 1963 — Section 19
High Courts06 Apr 2007
Amit Kumar Tyagi Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 3168
Penal Code, 1860 (IPC) — Section 302, 307
High Courts06 Apr 2007Allowed
Babu Ram Vs District Magistrate and Others
Allahabad High Court · (2008) 1 LLJ 386
High Courts06 Apr 2007
Anil Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 2772
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 224, 498A, 506
High Courts06 Apr 2007Dismissed
Mujibur Rehman Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 2166
Essential Commodities Act, 1955 — Section 3, 7
High Courts06 Apr 2007Allowed
Ram Dayal Raj Kumar Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 21 VST 605
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts06 Apr 2007Disposed Of
National Insurance Company Ltd. Vs Smt. Indira Srivastava and Others
Allahabad High Court · (2007) 3 AWC 2605
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Apr 2007Dismissed
Virendra Kujar Vs Hon''ble Allahabad High Court of Judicature and Others
Allahabad High Court · (2007) 4 AWC 3546
Constitution of India, 1950 — Article 215, 226, 235
High Courts06 Apr 2007Dismissed
Nand Kishore Vs Addl. District Judge and Others
Allahabad High Court · (2007) 3 AWC 2982
High Courts06 Apr 2007Dismissed
Rampal Singh Mukhtar Ahmed Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 272 : (2007) 78 AWC 2424 : (2007) 3 AWC 2424
Arbitration Act, 1940 — Section 31Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 14, 15
High Courts06 Apr 2007Dismissed
Naresh alias Bare Baua and Others Vs State of U.P. and Sri Vinay Kant Sharma
Allahabad High Court · (2007) 04 AHC CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 156, 407, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 323
High Courts06 Apr 2007Dismissed
Ram Narayan Tiwari Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 4 ADJ 423 : (2007) 6 AWC 6482 : (2008) 2 SLJ 29
Air Force Act, 1950 — Section 157, 161, 73
High Courts06 Apr 2007Dismissed
Smt. Shakuntala Vs State of U.P., Zila Karyakram Adhikari and Nideshak, Bal Vikas Sewa Evam Pushtahar
Allahabad High Court · (2007) 7 AWC 7164
Constitution of India, 1950 — Article 14, 16Constitution of India, 1950 — Article 14, 16Constitution of India, 1950 — Article 14, 16