High Courts03 Apr 2007
Bheemal and Others Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2153
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 94 of 130
High Courts02 Apr 2007Allowed
Balram Prasad and Others Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2007) 7 AWC 7804
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 106, 114Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 2A, 4K, 6N
High Courts02 Apr 2007Dismissed
Commissioner, Trade Tax Vs Mohan and CO.
Allahabad High Court · (2009) 20 VST 576
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts02 Apr 2007Dismissed
Union of India (UOI) Vs Dwarika Nath
Allahabad High Court · (2007) 04 AHC CK 0288
Banking Regulation Act, 1949 — Section 20, 35A, 45COMPANIES ACT, 1956 — Section 235, 45H, 45L, 543
High Courts02 Apr 2007Dismissed
Union of India (UOI) Vs Ashok Kumar
Allahabad High Court · (2007) 04 AHC CK 0247
Banking Regulation Act, 1949 — Section 20, 35A, 45COMPANIES ACT, 1956 — Section 235, 45, 45H, 45L, 543
High Courts02 Apr 2007Dismissed
Union of India (UOI) Vs P.K. Pandey
Allahabad High Court · (2008) 1 BC 608
Banking Regulation Act, 1949 — Section 35A, 45COMPANIES ACT, 1956 — Section 235, 45, 543
High Courts02 Apr 2007Partly Allowed
Triveni Engineering and Industries Limited Vs State of Uttar Pradesh and Devendra Kumar
Allahabad High Court · (2007) 5 ADJ 775 : (2007) 4 AWC 3791 : (2007) 113 FLR 1049 : (2007) 3 UPLBEC 2165
Industrial Disputes Act, 1947 — Section 2
High Courts02 Apr 2007Disposed Of
Raj Kumar Vs Union of India (UOI)
Allahabad High Court · (2007) 4 ADJ 550 : (2007) 3 AWC 2881 : (2008) 1 SLJ 492
Allahabad University Act, 2005 — Section 14, 27, 31, 44, 45Constitution of India, 1950 — Article 30University Grants Commission Act, 1956 — Section 12
High Courts02 Apr 2007Dismissed
Council of Scientific and Industrial Research and Another Vs Goodman Drug House (P.) Ltd.
Allahabad High Court · (2007) 4 ARBLR 123 : (2007) 2 AWC 1956 : (2007) 2 UPLBEC 29
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 34, 37, 75, 81Contract Act, 1872 — Section 73
High Courts02 Apr 2007Dismissed
Doon International Educational Society and Another Vs State of Uttaranchal and Others
Allahabad High Court · (2007) 2 AWC 1952 : (2007) 2 UPLBEC 43
Constitution of India, 1950 — Article 226
High Courts02 Apr 2007Allowed
Basant Lal Vs State of U.P. and others
Allahabad High Court · (2007) 04 AHC CK 0184
High Courts02 Apr 2007
Uco Bank Vs Central Government Industrial Tribunal Cum-Labour Court and Union of India (UOI)
Allahabad High Court · (2007) 5 ADJ 721 : (2007) 3 AWC 3047 : (2007) 113 FLR 1059
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Apr 2007Dismissed
Union of India (UOI) Vs H.C. Tandon
Allahabad High Court · (2007) 04 AHC CK 0112
Banking Regulation Act, 1949 — Section 35A, 45COMPANIES ACT, 1956 — Section 235, 45H, 543
High Courts02 Apr 2007Allowed
Sandeep Kumar Vs State Public Service Tribunal, State of U.P.
Allahabad High Court · (2007) 4 ADJ 109 : (2008) 5 AWC 4418 : (2007) 113 FLR 873 : (2007) 3 UPLBEC 86
High Courts02 Apr 2007Dismissed
Purshottam Pandey Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 616
Arms Act, 1959 — Section 17
High Courts02 Apr 2007Allowed
Hari Shanker Prasad (D) through L.Rs. Vs IInd Addl. District Judge and Others
Allahabad High Court · (2007) 5 ADJ 655 : (2007) 78 AWC 2218 : (2007) 102 RD 871
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 17
High Courts02 Apr 2007Allowed
Union of India (UOI) Vs Umesh Tandon
Allahabad High Court · (2007) 04 AHC CK 0057
Banking Regulation Act, 1949 — Section 20, 35A, 45COMPANIES ACT, 1956 — Section 235, 45, 45L, 45M, 543
High Courts31 Mar 2007Disposed Of
Satish and Others Vs Sessions Judge,Bulandshahar
Allahabad High Court · (2007) 03 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307, 364, 396
High Courts30 Mar 2007
Nandu Patel alias Nand Lal Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2147
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Mar 2007Dismissed
Om Prakash Shukla Vs Zila Prashashnic Committee, District Co-operative Bank Ltd. and Others
Allahabad High Court · (2007) 7 AWC 7797
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Co-operative Societies Act, 1965 — Section 120, 121A, 122BUttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 27