High Courts30 Mar 2007Dismissed
Constable No. 817 Nand Lal Singh Vs U.P. State Public Services Tribunal and Others
Allahabad High Court · (2007) 5 ADJ 480 : (2007) 6 AWC 6062
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 95 of 130
High Courts30 Mar 2007
Rajnish Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2769
Penal Code, 1860 (IPC) — Section 302, 506
High Courts30 Mar 2007
Mukesh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2815
Penal Code, 1860 (IPC) — Section 302, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts30 Mar 2007
Kashi Nath Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2764
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts30 Mar 2007Dismissed
Uttam Singh Vs State of U.P. and Commandant, 44th Battalion, P.A.C.
Allahabad High Court · (2007) 5 ADJ 90 : (2007) 7 AWC 7229 : (2007) 114 FLR 637
Constitution of India, 1950 — Article 311
High Courts30 Mar 2007Dismissed
Hardev Prajapati Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 405 : (2007) 7 AWC 7515
Constitution of India, 1950 — Article 226
High Courts30 Mar 2007Dismissed
Dr. Kiran Lata Sahai and Others Vs State of U.P.
Allahabad High Court · (2007) 5 ADJ 27 : (2007) 7 AWC 7519
Constitution of India, 1950 — Article 12, 14, 16
High Courts30 Mar 2007Dismissed
Kalawati (Smt.) and Another Vs Upper District and Sessions Judge and Another
Allahabad High Court · (2007) 78 AWC 2194 : (2009) 106 RD 304
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Mar 2007Dismissed
Oriental Insurance Co. Ltd. Vs Manju and Others
Allahabad High Court · (2007) ACJ 1538 : (2007) 4 ADJ 101 : (2007) 2 AWC 1927
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 25, 3Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149, 170, 173, 175
High Courts30 Mar 2007Dismissed
Food Corporation of India, Through its District Manager Faizabad, Civil Lines Faizabad Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court, Kanpur and others
Allahabad High Court · (2007) 03 AHC CK 0182
High Courts30 Mar 2007Dismissed
Iqbal Khan and Another Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 303
High Courts30 Mar 2007Dismissed
Hukum Singh and Another Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 394, 412
High Courts30 Mar 2007Allowed
Tarun Bandhu Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Mar 2007Dismissed
Ram Prasad Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 304B, 316, 498A
High Courts30 Mar 2007
Ashok Kumar Dixit Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 144 : (2007) 78 AWC 2316 : (2007) 3 AWC 2316
Constitution of India, 1950 — Article 324Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts30 Mar 2007
Ajab Lal Vs Rakesh Kumar Mishra and Others
Allahabad High Court · (2007) 4 ADJ 225 : AIR 2007 All 158 : (2007) 3 AWC 2783 : (2007) 102 RD 852 : (2007) 3 UPLBEC 84
Constitution of India, 1950 — Article 215Limitation Act, 1963 — Section 5
High Courts30 Mar 2007Allowed
R.N. Chaturvedi Vs The State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 497 : (2007) 7 AWC 7246 : (2008) 1 SLJ 508 : (2007) 3 UPLBEC 90
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7(iv)
High Courts30 Mar 2007Dismissed
Nand Lal Singh Vs U.P. State Public Services Tribunal and Others
Allahabad High Court · (2007) 5 ADJ 480 : (2008) 1 UPLBEC 5
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409Police Act, 1861 — Section 29, 7
High Courts30 Mar 2007Allowed
Naresh Chandra Gupta Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 23 VST 187
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts30 Mar 2007Dismissed
Mushtaq Ahmad Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7116 : (2007) 103 RD 61
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 52, 9AUttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109, 23