Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 134, 151, 155, 157, 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 452

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High Courts01 Oct 2007

Umashanker Singh alias Chhanni and Others Vs State of U.P. and Others

Allahabad High Court · (2007) 7 AWC 7731

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts01 Oct 2007

Shanker Lal Chaubey Vs Commissioner, Trade Tax

Allahabad High Court · (2008) 14 VST 102

Uttar Pradesh Trade Tax Act, 1948 — Section 28B

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High Courts28 Sept 2007

Piyush Mittal alias Sonu Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 1555

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 376

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High Courts28 Sept 2007Dismissed

Smt. Vidyawati Vs Lala Ram (D) by L.Rs. and Another

Allahabad High Court · (2008) 1 AWC 276

Civil Procedure Code, 1908 (CPC) — Section 47, 64Transfer of Property Act, 1882 — Section 52

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High Courts28 Sept 2007Allowed

Smt. Sunita Agrawal Vs State of U.P. and Another

Allahabad High Court · (2007) 09 AHC CK 0172

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts28 Sept 2007Dismissed

Ambika Steels Pvt. Ltd. Vs State of Uttar Pradesh

Allahabad High Court · (2008) 12 VST 390

Uttar Pradesh Trade Tax Act, 1948 — Section 2(h), 2(i), 4A

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High Courts28 Sept 2007Dismissed

Krishna Gopal Gupta Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 1052

Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts28 Sept 2007Dismissed

Jarif Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 1009

Penal Code, 1860 (IPC) — Section 120B, 354, 376, 511

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High Courts28 Sept 2007Dismissed

Smt. Madhuri and Others Vs State of Uttar Pradesh

Allahabad High Court · (2007) 09 AHC CK 0133

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High Courts28 Sept 2007Dismissed

Birmo Devi Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 1011

Penal Code, 1860 (IPC) — Section 302, 306, 498A

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High Courts28 Sept 2007Disposed Of

In the Matter of Estates of Daisy Myrtle Khan

Allahabad High Court · (2007) 09 AHC CK 0106

Succession Act, 1925 — Section 152, 90

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High Courts28 Sept 2007Dismissed

Rupa, Ghanshyam and Jaipal Vs State of U.P.

Allahabad High Court · (2007) 09 AHC CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34

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High Courts28 Sept 2007Dismissed

Gajraj and Others Vs State of U.P.

Allahabad High Court · (2007) 09 AHC CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 125, 141, 147, 149, 302

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High Courts28 Sept 2007Allowed

Ramzan and Others Vs Smt. Gafooran and Others

Allahabad High Court · AIR 2008 All 37 : (2008) 1 AWC 284 : (2007) 103 RD 750

Limitation Act, 1908 — Article 64, 65

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