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Allahabad High Court judgments, 2007

2,596 judgments · page 23 of 130

High Courts04 Oct 2007Allowed

Dau Ji Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 308
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High Courts04 Oct 2007

Sheikh Abrar Ahmad Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 1547

Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 323, 34, 406Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
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High Courts03 Oct 2007Dismissed

Raseed Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 1366

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Uttar Pradesh Control of Goondas Act, 1970 — Section 3
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