High Courts09 Oct 2007Allowed
Commissioner, Trade Tax Vs Noor Mohammad
Allahabad High Court · (2008) 13 VST 421
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 21 of 130
High Courts09 Oct 2007
Lucent Technologies Hindustan Pvt. Ltd. Vs Commissioner Trade Tax
Allahabad High Court · (2007) 10 AHC CK 0159
Uttar Pradesh Sales Tax Act, 1948 — Section 10, 29, 9Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts09 Oct 2007Allowed
The Commissioner, Trade Tax Vs Laxmi Leather Cloth Industries
Allahabad High Court · (2008) 13 VST 139
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts09 Oct 2007
Ajant Singh Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1364
Criminal Procedure Code, 1973 (CrPC) — Section 209, 446, 449Penal Code, 1860 (IPC) — Section 364, 392, 411
High Courts09 Oct 2007Allowed
Asian Petro Chemicals Vs The Commissioner of Trade Tax
Allahabad High Court · (2007) 10 AHC CK 0132
Registration Act, 1908 — Section 17(b), 49Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts09 Oct 2007Dismissed
Ujjwal Singh (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0123
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 419, 420, 498A, 504
High Courts09 Oct 2007Dismissed
Sandeep Kakkar Vs Union Bank of India and others
Allahabad High Court · (2007) 10 AHC CK 0085
High Courts09 Oct 2007Disposed Of
Sharad Chaddaand Others Vs State of U.P.and others
Allahabad High Court · (2007) 10 AHC CK 0083
High Courts09 Oct 2007Dismissed
Chaubey Overseas Corporation Vs The Commissioner of Income Tax
Allahabad High Court · (2007) 10 AHC CK 0060
Income Tax Act, 1961 — Section 260AUttar Pradesh Higher Education Services Commission Act, 1980 — Section 13(4)
High Courts09 Oct 2007Dismissed
Jawahar Lal Yadav Vs The District Judge and Senior Administrative Officer
Allahabad High Court · (2008) 116 FLR 50
Constitution of India, 1950 — Article 226
High Courts09 Oct 2007Allowed
Umardeen Vs Additional District Judge and Others
Allahabad High Court · (2008) 1 AWC 27 : (2007) 103 RD 719
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), 151Limitation Act, 1908 — Section 5
High Courts09 Oct 2007Dismissed
Mohammad Zafar Vs State of U.P. and Another
Allahabad High Court · (2008) 1 AWC 17
Uttar Pradesh Muslim Waqfs Act, 1960 — Section 66
High Courts09 Oct 2007Allowed
The New India Assurance Company Limited Vs Jagdish Singh, Smt. Virma Devi and Sunil Kumar Shukla
Allahabad High Court · (2007) 10 AHC CK 0032
Motor Vehicles Act, 1988 — Section 149, 15, 166, 173, 3
High Courts08 Oct 2007Allowed
Pesticides Association of India and Another Vs Director of Agriculture, U.P. Plant Protection Section Govt. of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5442
Constitution of India, 1950 — Article 301Insecticides Act, 1968 — Section 12, 13, 14, 19, 21
High Courts08 Oct 2007Dismissed
Shreyaskar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6109 : (2008) 1 UPLBEC 38
Constitution of India, 1950 — Article 12
High Courts08 Oct 2007Dismissed
Dwijendra Nath Roy Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 1 AWC 1046
Constitution of India, 1950 — Article 226, 227, 309, 32
High Courts08 Oct 2007Partly Allowed
Zahoor, Subrati and Baboo (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0125
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Oct 2007Dismissed
Dr. (Mrs.) Ragini Srivastava Vs State of U.P. and Secretary, U.P. Public Service Commission
Allahabad High Court · (2007) 10 AHC CK 0108
High Courts08 Oct 2007Dismissed
Mohd. Rafeeq Vs Shanti Swaroop Suri and Another
Allahabad High Court · (2008) 1 AWC 561
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(aa)
High Courts08 Oct 2007Allowed
Baljit Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0082
Penal Code, 1860 (IPC) — Section 376