High Courts23 Oct 2007Allowed
Rajesh Kumar (Rajesh Kumar Pandey) Vs General Manager, Allahabad Bank and Others
Allahabad High Court · (2008) 116 FLR 801 : (2008) 2 UPLBEC 62
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 19 of 130
High Courts23 Oct 2007Dismissed
Hindu Ucchatar Madhyamik Vidyalaya Society (Registered) Vs The Commissioner, Agra Division (Appellate Authority) under Section 12D(2) of the Societies Registration Act, The Assistant Registrar of Chit Funds Firms and Societies, Agra Region and Sri Onkar Nath Dikshit
Allahabad High Court · (2008) 1 AWC 355
Societies Registration Act, 1860 — Section 3
High Courts12 Oct 2007Allowed
Mohd. Sultan khan Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 235
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts12 Oct 2007Dismissed
Allahabad Canning Company (Proprietor the Oudh Sugar Mills Ltd.) Vs The Chief Director of Purchase, Army Purchase Organization, Department of Defence, Min. of Defence
Allahabad High Court · (2008) 1 AWC 21
Arbitration and Conciliation Act, 1996 — Section 11
High Courts12 Oct 2007Dismissed
P.A.C. Commandant IV Battalion Vs Smt. Kavita Devi
Allahabad High Court · (2008) 1 AWC 91 : (2008) 3 RCR(Civil) 730
Motor Vehicles Act, 1988 — Section 173
High Courts12 Oct 2007Dismissed
Kailash Prasad Vs State of U.P.
Allahabad High Court · (2008) 1 AWC 361 : (2008) 1 UPLBEC 239
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 59(1)(a)
High Courts12 Oct 2007Disposed Of
Gopa Chakravarthy Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 482Penal Code, 1860 (IPC) — Section 107, 108, 109
High Courts12 Oct 2007Dismissed
Ramdhani Pandey Vs Raghunath Pandey & Anr.
Allahabad High Court · (2007) 10 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Oct 2007Partly Allowed
Vidhyawati Singh (Dead) Vs Aasha Singh and others
Allahabad High Court · (2007) 10 AHC CK 0086
Constitution of India, 1950 — Article 226
High Courts12 Oct 2007Allowed
Pawan Kumar Agarwal Vs State of U.P.
Allahabad High Court · (2008) 1 AWC 158
Constitution of India, 1950 — Article 226
High Courts12 Oct 2007
Jagat Narain Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 10 AHC CK 0050
High Courts12 Oct 2007
Furkan Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1886
Penal Code, 1860 (IPC) — Section 308, 324, 325, 504
High Courts12 Oct 2007
Ram Charan and Another Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 736
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts12 Oct 2007Dismissed
Anurag Pathak (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 364A, 368
High Courts12 Oct 2007Dismissed
Amrendra Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 2 UPLBEC 60
Constitution of India, 1950 — Article 226, 243KNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Oct 2007
Smt. Shail Kumari Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 4695
Uttar Pradesh Intermediate Education Act, 1921 — Section 7A(a)
High Courts11 Oct 2007Partly Allowed
Kishore Chandra Agarwal Vs State of U.P.and others
Allahabad High Court · (2007) 10 AHC CK 0088
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts11 Oct 2007
Rambir Singh and Others Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 16, 161, 174, 175Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
High Courts11 Oct 2007Dismissed
Gyandhari Pal, Samrendra Kumar Pandey and Rakesh Kumar Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 137
High Courts11 Oct 2007Allowed
Kanhai, Parasu Ram and Raghubir Vs State of U.P.
Allahabad High Court · (2007) 10 AHC CK 0039
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34