COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 17 of 130

High Courts29 Oct 2007Allowed

Kul Jeet Singh alias Mintoo and Raja Singh alias Rinkoo and Mokam Singh Vs Kailash Chand Agrawal and State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 403, 420, 504, 506

Read judgment

High Courts29 Oct 2007

Shree Ambe Electricals Private Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2009) 20 VST 425

Uttar Pradesh Trade Tax Act, 1948 — Section 11

Read judgment

High Courts29 Oct 2007

G.D. Singh Vs Lok Nath Verma Inspector, U.P. Vigilance Establishment and Others

Allahabad High Court · (2008) 1 ACR 722

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83

Read judgment

High Courts29 Oct 2007Dismissed

Smt. Savita Pandey and Others Vs Sri Hanuman Prasad Poddar Smriti Sewa Trust, Jayendra Mohan, Prem Mohan Gupta and Suresh Kumar alleged son of Late Gaya Prasad

Allahabad High Court · (2008) 1 AWC 366

Succession Act, 1925 — Section 242, 278, 283

Read judgment

High Courts29 Oct 2007Dismissed

Shiv Prakash Yadav, Ganesh Prasad Patel, Munnu Ram and Santosh Kumar Seth Vs The State of U.P. and Others

Allahabad High Court · (2008) 2 AWC 1391 : (2008) 1 UPLBEC 49

Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(6)

Read judgment

High Courts29 Oct 2007

Kuljeet Singh alias Mintoo and Others Vs Kailash Chand Agrawal and Another

Allahabad High Court · (2008) 2 ACR 1468

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 403, 405, 415, 420, 504

Read judgment

High Courts26 Oct 2007Allowed

Mohammad Aslam Vs State of U.P. and Others

Allahabad High Court · (2008) 116 FLR 643

Constitution of India, 1950 — Article 226

Read judgment

High Courts26 Oct 2007Allowed

Gyanendra Kumar Vs State of U.P.

Allahabad High Court · (2008) 1 AWC 352 : (2008) 104 RD 12

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

Read judgment

High Courts26 Oct 2007Dismissed

Jokhan Tiwari Vs State of U.P. and Others

Allahabad High Court · (2007) 10 AHC CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 156, 36, 482

Read judgment

High Courts26 Oct 2007Allowed

Shashi Sharma Vs State of U.P.and Others

Allahabad High Court · (2007) 10 AHC CK 0101

Read judgment

High Courts26 Oct 2007Allowed

Jagdish Singh Patni Vs State of U.P.and Others

Allahabad High Court · (2007) 10 AHC CK 0100

Read judgment

High Courts26 Oct 2007

Bagatimpex (Pvt.) Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2009) 20 VST 401

Uttar Pradesh Trade Tax Act, 1948 — Section 12(2), 4A, 9

Read judgment

High Courts26 Oct 2007Dismissed

Savita Devi Vs Assistant Registrar Firms, Societies and Chits and Another

Allahabad High Court · (2008) 6 AWC 6117

Societies Registration Act, 1860 — Section 3, 3A, 3B

Read judgment

High Courts25 Oct 2007Allowed

Shanker Deo Bharti Vs State of U.P. and Others

Allahabad High Court · (2008) 104 RD 748

Limitation Act, 1963 — Section 14Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

Read judgment

High Courts25 Oct 2007Dismissed

Suraj Bhan Vs VIIth A.D.J. and Others

Allahabad High Court · (2008) 1 AWC 358

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47

Read judgment

High Courts25 Oct 2007Dismissed

Ayub Ali Vs Tahir Ahmad Khan and Others

Allahabad High Court · (2008) 1 AWC 306

Evidence Act, 1872 — Section 116

Read judgment

High Courts25 Oct 2007Disposed Of

Virendra Giri Vs State of U.P.

Allahabad High Court · AIR 2008 All 75 : (2008) 1 AWC 369 : (2008) 104 RD 18

Mines and Minerals (Development and Regulation) Act, 1957 — Section 9

Read judgment

High Courts25 Oct 2007Dismissed

Ram Pyari Vs IXth Addl. District Judge,Kanpur Nagar and others

Allahabad High Court · (2007) 10 AHC CK 0102

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 26, 28, 29

Read judgment

High Courts25 Oct 2007Dismissed

Noor Alam Vs State of U.P. and Commissioner, Moradabad Division

Allahabad High Court · (2007) 10 AHC CK 0055

Penal Code, 1860 (IPC) — Section 147, 148, 307

Read judgment

High Courts25 Oct 2007Dismissed

Rakesh Chandra Srivastava Vs State of U.P. and Others

Allahabad High Court · (2008) 116 FLR 305

Constitution of India, 1950 — Article 14, 16, 162

Read judgment