High Courts02 Nov 2007
Kallu alias Rajnath Yadav Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 335
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 506, 511
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 16 of 130
High Courts02 Nov 2007Allowed
Vijay Soren Vs The State of U.P. and Others
Allahabad High Court · (2008) 1 UPLBEC 42
High Courts01 Nov 2007
State of U.P. Vs Surendra Kumar Gupta and Others
Allahabad High Court · (2007) 11 AHC CK 0182
Land Acquisition Act, 1894 — Section 18
High Courts01 Nov 2007Allowed
In Re: Jindal Pipes Ltd.
Allahabad High Court · (2008) 88 SCL 48
Companies Act, 1956 — Section 391
High Courts01 Nov 2007Dismissed
Abdul Salam alias Babu Vs State of U.P.
Allahabad High Court · (2008) 1 AWC 399
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Land Acquisition (Mines) Act, 1885 — Section 6
High Courts01 Nov 2007Allowed
Dheeraj Jain and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 DMC 10
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177Penal Code, 1860 (IPC) — Section 498
High Courts01 Nov 2007
Ghanshyam Das Gupta Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 504
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302Unlawful Activities (Prevention) Amendment Act, 2004 — Section 6
High Courts31 Oct 2007
Pushpendra Medical Stores and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 10 AHC CK 0122
Evidence Act, 1872 — Section 114(G)
High Courts31 Oct 2007Allowed
Gajendra Pratap Singh Vs The State of Uttar Pradesh, The Prescribed Authority and The Additional Commissioner
Allahabad High Court · (2008) 1 AWC 347 : (2008) 104 RD 7
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts31 Oct 2007Allowed
Mool Chand Vs State of U.P.and Others
Allahabad High Court · (2007) 10 AHC CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 198, 378, 401, 482Penal Code, 1860 (IPC) — Section 120B, 323, 494
High Courts31 Oct 2007Allowed
Shyam Babu Vs State of U.P.and others
Allahabad High Court · (2007) 10 AHC CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397Penal Code, 1860 (IPC) — Section 147, 148, 302, 307
High Courts31 Oct 2007Dismissed
Mrigendra Pandey Vs Chairman, U.P. Rajkiya Nirman Nigam Ltd. and Others
Allahabad High Court · (2008) 116 FLR 803
High Courts30 Oct 2007Allowed
Ram Chandra Shukal Vs U.P. State Public Services Tribunal, State of U.P.
Allahabad High Court · (2008) 117 FLR 446
Police Act, 1949 — Section 7Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4
High Courts30 Oct 2007
Madan Lal Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1550
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts30 Oct 2007Dismissed
Dr. Rajeev Ranjan Misra and Others Vs The State of U.P., The Chairman U.P. Public Service Commission and The Director Homoeopath Govt. of U.P.
Allahabad High Court · (2008) 1 AWC 810 : (2008) 1 UPLBEC 718
High Courts30 Oct 2007Allowed
Smt. Shashi Mathur Vs Chief Judicial Magistrate and Bareilly Development Authority
Allahabad High Court · (2007) 10 AHC CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Urban Planning and Development Act, 1973 — Section 26(2)
High Courts30 Oct 2007Allowed
U.P. State Road Transport Corporation Vs Dr. P. Awasthi
Allahabad High Court · (2007) 7 AWC 7733
High Courts29 Oct 2007Dismissed
Vikram Singh Kathat and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 116 FLR 809
Administrative Tribunals Act, 1985 — Section 19
High Courts29 Oct 2007Dismissed
U.P. Industrial Cooperative Association Ltd. Vs Official Liquidator, attached to Hon. High Court of Judicature at Allahabad
Allahabad High Court · (2007) 10 AHC CK 0131
Companies Act, 1956 — Section 529, 529A, 530
High Courts29 Oct 2007Allowed
The Commissioner, Trade Tax Vs Subhash Project and Marketing Ltd.
Allahabad High Court · (2007) 10 AHC CK 0062
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)