High Courts14 Nov 2007Dismissed
Zila Panchayat Vs Lalti Devi and State of U.P.
Allahabad High Court · (2008) 1 AWC 1035 : (2008) 116 FLR 1030 : (2008) 2 UPLBEC 79
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 14 of 130
High Courts14 Nov 2007
Bachcha alias Sidha Gopal Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 496
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 109, 110, 302, 323, 34
High Courts14 Nov 2007Allowed
Hari Mohan Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 11 AHC CK 0006
High Courts13 Nov 2007Allowed
Rajendra Baboo Vs Additional District Judge - III and Others
Allahabad High Court · (2008) 1 AWC 413
Constitution of India, 1950 — Article 136
High Courts13 Nov 2007Disposed Of
The Commissioner, Trade Tax Vs Emami Ltd.
Allahabad High Court · (2008) 15 VST 433
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts13 Nov 2007Dismissed
U.P.Rajkiya Nirman Nigam Limited and Another Vs Shri Kamla Kant Verma and Another
Allahabad High Court · (2007) 11 AHC CK 0096
High Courts13 Nov 2007Allowed
Parsi Lal Shah Through LRs Vs IVth ADDL.District Judge, Nainital and others
Allahabad High Court · (2007) 11 AHC CK 0091
High Courts13 Nov 2007Allowed
Rajbir Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 396
High Courts13 Nov 2007Dismissed
Baldeo Singh Vs The State of U.P.
Allahabad High Court · (2008) 1 UPLBEC 30
High Courts13 Nov 2007Allowed
Punit Kohli Vs Vinod Kumar Jain (D) by L.Rs. and Others
Allahabad High Court · (2008) 1 AWC 416
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Nov 2007Allowed
Rajendra Prasad Singh Vs State of U.P. and othersC
Allahabad High Court · (2007) 11 AHC CK 0098
High Courts12 Nov 2007Disposed Of
Jagat Narain Singh Vs State of U.P.Through Secretary Co-Operative,Lucknow and others
Allahabad High Court · (2007) 11 AHC CK 0086
Constitution of India, 1950 — Article 226Cooperative Bank Central Service Rules, 1976 — Rule 7(c)
High Courts12 Nov 2007Allowed
Markandey Maurya Vs State of U.P. and Others
Allahabad High Court · (2007) 11 AHC CK 0054
High Courts07 Nov 2007Disposed Of
State of Uttaranchal Through Secretary, Forest Department and another Vs Dokham Tibbat Foundation Through Its General Secretary and another
Allahabad High Court · (2007) 11 AHC CK 0088
Civil Procedure Code, 1908 (CPC) — Section 96Forest Act, 1927 — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
High Courts06 Nov 2007Dismissed
Shahjade Vs Industrial Tribunal (I) and Jeep Industrial Ltd.
Allahabad High Court · (2008) 116 FLR 505
Industrial Disputes Act, 1947 — Section 2(00)(bb)
High Courts06 Nov 2007Dismissed
Shahjade Vs Industrial Tribunal (I), Allahabad and Anohter
Allahabad High Court · (2008) 116 FLR 505
Industrial Disputes Act, 1947 — Section 2(00)(bb)Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(oo)(bb), 6N
High Courts06 Nov 2007Dismissed
Ramesh Chandra Sharma Vs District Judge and Another
Allahabad High Court · (2008) 1 AWC 550 : (2008) 2 UPLBEC 1131
High Courts06 Nov 2007Allowed
State of U.P. Vs Presiding Officer/Labour Court and Another
Allahabad High Court · (2008) 2 AWC 2133
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N(A), 6N(B)
High Courts06 Nov 2007Dismissed
Shalita Gupta (Smt.) Vs State of U.P. and others
Allahabad High Court · (2007) 11 AHC CK 0110
High Courts06 Nov 2007Dismissed
Chhotey Lal Yadav Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0100
Constitution of India, 1950 — Article 226Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 14(1), 15, 16, 18