High Courts16 Nov 2007Partly Allowed
Sunita Garg And Others Vs State of U.P.and Another
Allahabad High Court · (2007) 11 AHC CK 0077
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 13 of 130
High Courts16 Nov 2007Allowed
Ramesh Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Nov 2007
Babloo and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 11 AHC CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts16 Nov 2007Dismissed
The Commissioner, Sales Tax Vs S/S Sukh Lal Ice and Cold Storage Co.
Allahabad High Court · (2007) 11 AHC CK 0001
High Courts15 Nov 2007Dismissed
Avnish Agarwal Vs State of U.P., S.H.O., Investigating Officer, Economic Offences Wing and R.P. Shukla, Sub Inspector, Economic Offences Wingh
Allahabad High Court · (2007) 11 AHC CK 0171
Penal Code, 1860 (IPC) — Section 406, 420, 424, 467
High Courts15 Nov 2007Dismissed
Smt. Pratibha Devi Vs Additional Commissioner (Administration), Varanasi Division and Others
Allahabad High Court · (2008) 104 RD 170
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts15 Nov 2007Dismissed
Jag Raj Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 2135 : (2008) 104 RD 220 : (2008) 2 UPLBEC 1187
High Courts15 Nov 2007Allowed
Raj Dei Vs Ram Lakhan
Allahabad High Court · (2009) 5 RCR(Criminal) 155
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts15 Nov 2007Dismissed
Vipin Kumar Vs Union of India and others
Allahabad High Court · (2007) 11 AHC CK 0113
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5(1)
High Courts15 Nov 2007
Ram Shiroman Singh Vs The District Inspector of Schools and Others
Allahabad High Court · (2008) 2 AWC 2147 : (2008) 1 UPLBEC 37
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 36, 37
High Courts15 Nov 2007
Sushil Kumar Maheshwari Vs Union of India (UOI), Ministry of Labour
Allahabad High Court · (2008) 116 FLR 230 : (2008) 2 LLJ 65
Employees State Insurance Act, 1948 — Section 85, 86
High Courts15 Nov 2007
Om Contractors Vs State of U.P. and U.P. Projects Corporation Ltd.
Allahabad High Court · (2008) 104 RD 75
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts15 Nov 2007Dismissed
Rajendra Kumar Gupta Vs State of U.P., Prescribed Authority/Joint Secretary, Forest Anubhag-2 Govt. of U.P., Pradhikrit Adhikari/Prabhagiya Nideshak, Samajik Vankiya Van Prabhag and Van Kshetra Adhikari
Allahabad High Court · (2008) 1 AWC 938
Forest Act, 1927 — Section 26
High Courts15 Nov 2007Allowed
Nawal Singh and Sudesh Pal Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0003
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Nov 2007
Kamal Oil Mill Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 906
Uttar Pradesh Trade Tax Act, 1948 — Section 10
High Courts14 Nov 2007Allowed
Dhan Singh Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 364A
High Courts14 Nov 2007
State of U.P. and Another Vs Gur Saran Singh
Allahabad High Court · (2008) 1 AWC 408 : (2008) 1 UPLBEC 697
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 54
High Courts14 Nov 2007Allowed
Dhani Saran Khare Vs State of U.P., Secretary, Laghu Sinchai and Mukhya Abhiyanta, Laghu Sinchai Vibhag/Chairman Selection Committee
Allahabad High Court · (2008) 116 FLR 222 : (2008) 1 UPLBEC 374
High Courts14 Nov 2007Allowed
Urmila Arora Vs U.P.Avas Evam Vikas Parishad, Lucknow and Others
Allahabad High Court · (2007) 11 AHC CK 0106
Constitution of India, 1950 — Article 14
High Courts14 Nov 2007Allowed
Ram Dutt Agnihotri Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2348 : (2008) 116 FLR 301 : (2008) 2 UPLBEC 59
Constitution of India, 1950 — Article 311Uttar Pradesh Basic Education Act, 1972 — Section 19