Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(7), 11, 13(2), 16, 18(2)Prevention of Food Adulteration Rules, 1955 — Rule 9A

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High Courts02 Nov 2007Dismissed

Hira Lal Agarwal Vs Virendra Kumar and Others

Allahabad High Court · (2008) 1 AWC 419

Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 34

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High Courts02 Nov 2007Dismissed

Rajendra Singh Raghav and Om Prakash Raghav Vs Raja Khagendra Pratap Shahi, Rajeshwar Ahir and Bankey Behari Rai

Allahabad High Court · (2007) 11 AHC CK 0178

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9

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High Courts02 Nov 2007

Executive Engineer, Electricity Janpat Divisiona-I, Parichachha Thermal Power Project Vs Ghan Shyam, Raghuvir Singh, Narain Singh and Roop Singh

Allahabad High Court · (2008) 104 RD 339

Land Acquisition Act, 1894 — Section 4, 6

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High Courts02 Nov 2007Dismissed

Netrapal Vs State of U.P.

Allahabad High Court · (2007) 11 AHC CK 0156

Penal Code, 1860 (IPC) — Section 304A, 307, 34

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High Courts02 Nov 2007Disposed Of

In Re: Late Chunni Lal Chaurasia Munni Lal Chaurasia In Re: Chunni Lal Chaurasia

Allahabad High Court · (2007) 11 AHC CK 0145

Evidence Act, 1872 — Section 67, 68

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High Courts02 Nov 2007Allowed

Panki Thermal Power Station Vs Labour Court (III) and Kanpur Begli Mazdoor Sabha

Allahabad High Court · (2008) 6 AWC 6365 : (2008) 116 FLR 1149

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

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High Courts02 Nov 2007Disposed Of

Manoj Kumar Pandey Vs State of U.P.

Allahabad High Court · (2007) 11 AHC CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 319, 320, 482Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts02 Nov 2007Dismissed

Shivraj Singh and others Vs Nabab Singh and another

Allahabad High Court · (2007) 11 AHC CK 0087

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21

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High Courts02 Nov 2007Disposed Of

Bar Association of Advocates Belongingto rural indiaand another Vs Union of indiaand others

Allahabad High Court · (2007) 11 AHC CK 0080

Constitution of India, 1950 — Article 124, 14, 15(4), 16, 216

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High Courts02 Nov 2007Dismissed

Ratan Singh Yadav Vs State of U.P. and Others

Allahabad High Court · (2007) 11 AHC CK 0073

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 382, 383, 384, 385, 386Police Act, 1861 — Section 2

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High Courts02 Nov 2007Allowed

Lalloo Singh Vs State of U.P.

Allahabad High Court · (2008) 3 AWC 2352 : (2008) 1 UPLBEC 32

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts02 Nov 2007

Ashwani Kumar Tiwari, Manoj Kumar Singh, Rakesh Kumar Ojha and Ravindra Kumar Maurya Vs State of U.P.

Allahabad High Court · (2008) 1 UPLBEC 32

National Council for Teacher Education Act, 1993 — Section 16, 17, 24, 4

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High Courts02 Nov 2007Dismissed

Afzal Alim Vs Abdul Mughni

Allahabad High Court · (2008) 1 AWC 651

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High Courts02 Nov 2007Dismissed

Bablu @ Furqan Vs State of U.P.

Allahabad High Court · (2007) 11 AHC CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 504

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