COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 20 of 130

High Courts11 Oct 2007

Hari alias Hari Prasad Singh and Others Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 726

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts11 Oct 2007Dismissed

Hemwanti Devi Vs State of U.P. and Others

Allahabad High Court · (2007) 10 AHC CK 0022

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High Courts11 Oct 2007Allowed

Collector Vs Dariyao Singh

Allahabad High Court · (2007) 10 AHC CK 0013

Land Acquisition Act, 1894 — Section 4

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High Courts10 Oct 2007Allowed

Mohd. Asharaf and Another Vs Additional District Judge and Others

Allahabad High Court · (2008) 1 AWC 371

Transfer of Property Act, 1882 — Section 105Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

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High Courts10 Oct 2007Allowed

Govind Prasad Jaiswal and Others Vs State of U.P. and Bhola Nath Jaiswal

Allahabad High Court · (2007) 10 AHC CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482

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High Courts10 Oct 2007Allowed

Seema Yadav Vs State of U.P. and Others

Allahabad High Court · (2008) 1 UPLBEC 19

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High Courts10 Oct 2007Allowed

Smt. Seema Vs State of U.P. and Others

Allahabad High Court · (2007) 10 AHC CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482

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High Courts10 Oct 2007Disposed Of

Smt. Shweta Bajpaee Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 4667 : (2008) 116 FLR 135

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High Courts10 Oct 2007Allowed

Seema Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Oct 2007Dismissed

Shiv Sagar Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0095

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts10 Oct 2007Dismissed

Phool Singh Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0094

Penal Code, 1860 (IPC) — Section 302

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High Courts10 Oct 2007Dismissed

Abdul Sami Qurashi and Ors. Vs Sardar Kuldeep Singh and Ors.

Allahabad High Court · (2007) 10 AHC CK 0084

Civil Procedure Code, 1908 (CPC) — Section 20Specific Relief Act, 1963 — Section 16(c), 20

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High Courts10 Oct 2007

Sweta Bajpayee Vs State of U.P. and others

Allahabad High Court · (2007) 10 AHC CK 0081

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High Courts10 Oct 2007Allowed

Birbal (D) through L.Rs. Vs Nand Kumar and Others

Allahabad High Court · (2008) 1 AWC 345 : (2009) 5 RCR(Civil) 138

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High Courts10 Oct 2007Dismissed

Mahesh Kumar Yadav Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0066

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High Courts10 Oct 2007Dismissed

Smt. Sushma Mishra Vs Sri Mithilesh Kumar Mishra

Allahabad High Court · (2008) 2 AWC 1604

Civil Procedure Code, 1908 (CPC) — Section 23, 24Hindu Marriage Act, 1955 — Section 13

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High Courts10 Oct 2007Dismissed

Vivek Kumar Vs Union of India (UOI)

Allahabad High Court · (2008) 116 FLR 100

Constitution of India, 1950 — Article 226

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High Courts10 Oct 2007

Shahbuddin Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 730

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 304

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High Courts09 Oct 2007

Devendra Singh Vs State of U.P. and Another

Allahabad High Court · (2008) 1 ACR 740

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 172, 420, 466, 467Prevention of Corruption Act, 1988 — Section 12, 13, 13(1), 13(1), 13(2)

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High Courts09 Oct 2007Dismissed

Commissioner of Trade Tax Vs Ashoka Auto Sales Pvt. Ltd.

Allahabad High Court · (2009) 20 VST 332

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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