COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 22 of 130

High Courts08 Oct 2007Dismissed

Waqf Allah Tala Malik Alal Aulad Vs Krishna Autar and Others

Allahabad High Court · (2008) 1 AWC 309

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Waqf Act, 1995 — Section 54(4)

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High Courts08 Oct 2007Dismissed

Rewant Hospitality Pvt. Ltd. and Another Vs State of U.P. and Others

Allahabad High Court · (2008) CriLJ 659

Prevention of Food Adulteration Act, 1954 — Section 16, 7, 7 10(7)

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High Courts08 Oct 2007Allowed

Sri Niwas Singh Vs The State of U.P. and Others

Allahabad High Court · (2008) 2 UPLBEC 63

Penal Code, 1860 (IPC) — Section 354, 376, 511Uttar Pradesh Secondary Education Services Commission and Selection Boards Ordinance, 1981 — Section 33

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High Courts08 Oct 2007Allowed

Tilak Yadav, Radhey Shyam, Nebu Lal and Mitthu Lal Vs State of U.P. and Committee of Management, Budh Post Graduate Degree College

Allahabad High Court · (2008) 1 UPLBEC 39

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High Courts05 Oct 2007

Uma Shanker Pandey Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 1536

Penal Code, 1860 (IPC) — Section 302, 307

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High Courts05 Oct 2007Dismissed

Committee of Management, Intermediate College and Sugriv Mani Tripathi Vs District Inspector of Schools, Regional Committee Headed by Chairman, Joint Director of Education 7th Region, State of U.P. and Committee of Management Intermediate College through its alleged Manager, Rajiv Kumar Ram Tripathi

Allahabad High Court · (2008) 5 AWC 4580

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A

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High Courts05 Oct 2007Dismissed

Imran Masood Vs State of U.P.

Allahabad High Court · (2008) 1 AWC 271 : (2008) 1 UPLBEC 38

Uttar Pradesh Municipalities Act, 1916 — Section 48

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High Courts05 Oct 2007Dismissed

Maa Tarni Roadlines Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0113

Civil Procedure Code, 1908 (CPC) — Section 35B

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High Courts05 Oct 2007Allowed

Committee of Management of Smt. Sughra Begum Girls Inter College and Wahid Akhtar Vs State of U.P., Joint Director of Education, Agra Region, District Inspector of Schools and Smt. Sheelmani Sharma

Allahabad High Court · (2008) 1 AWC 152 : (2008) 1 UPLBEC 29

Constitution of India, 1950 — Article 30

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High Courts05 Oct 2007Dismissed

Vivek Pant and Gurjeet Singh Vs State of Uttar Pradesh

Allahabad High Court · (2007) 10 AHC CK 0046

Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467

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High Courts05 Oct 2007Dismissed

Devaki Nandan Vs State of U.P. and Sri Virendra Kumar Forest Gaurd, Chakar Nagar Range, Forest Division

Allahabad High Court · (2008) 1 AWC 24

Forest Act, 1927 — Section 26, 41, 42, 52

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High Courts05 Oct 2007Allowed

Employees'' State Insurance Corporation Vs Hardev Singh

Allahabad High Court · (2007) 7 AWC 7651

Employees State Insurance Act, 1948 — Section 82

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High Courts05 Oct 2007Disposed Of

Dr. A.P. Paliwal Vs The State of U.P. its Principal Secretary, Department of Education (Higher), Government of U.P., Director State Council of Educational (Higher) and Finance Controller, Directorate of Higher Education (Pension Section)

Allahabad High Court · (2007) 10 AHC CK 0016

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High Courts05 Oct 2007Allowed

Employees'' State Insurance Corporation Vs Vijai Shankar

Allahabad High Court · (2007) 7 AWC 7652

Employees State Insurance Act, 1948 — Section 82

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High Courts05 Oct 2007

U.P. State Agro Industrial Corporation Limited Vs Commissioner, Trade Tax

Allahabad High Court · (2009) 20 VST 324

Central Sales Tax Act, 1956 — Section 10(b)

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High Courts04 Oct 2007Allowed

V.K. Industries Vs Commissioner, Trade Tax

Allahabad High Court · (2009) 20 VST 691

Central Sales Tax Act, 1956 — Section 8(5)Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts04 Oct 2007

Dauji Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 515

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 308

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High Courts04 Oct 2007

Commissioner of Income Tax Vs Late Janardhan Dass through L/H Shyam Sunder

Allahabad High Court · (2008) 218 CTR 404

Income Tax Act, 1961 — Section 54BLand Acquisition Act, 1894 — Section 6

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High Courts04 Oct 2007Dismissed

Dharamveer (In Jail) Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0136

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts04 Oct 2007Dismissed

Khaderu Ram Yadav Vs State of U.P.

Allahabad High Court · (2007) 10 AHC CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 363, 366

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