High Courts28 Sept 2007
Sushil Kumar Richhariya Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1249
Penal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 25 of 130
High Courts28 Sept 2007
Akhilesh Kumar alias Pinku Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1248
Penal Code, 1860 (IPC) — Section 326
High Courts28 Sept 2007Dismissed
Rajendra Singh and Gajendra Singh Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Sept 2007
Smt. Sheela Devi and Others Vs Additional District Judge and Others
Allahabad High Court · (2008) 1 ARC 298 : (2008) 1 AWC 298
Evidence Act, 1872 — Section 73
High Courts28 Sept 2007Allowed
Vijay Kumar Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 411
High Courts27 Sept 2007
Major Sukhdayal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1738
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A, 9A(3)
High Courts27 Sept 2007Allowed
Castrol India Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 295
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts27 Sept 2007
Balbir Singh Vs Chairman/Managing Director, Bank of India, Zonal Manager, Bank of India and General Manager, Bank of India
Allahabad High Court · (2008) 116 FLR 228 : (2008) 2 LLJ 53 : (2008) 1 UPLBEC 385
High Courts27 Sept 2007Allowed
Indian Council of Agricultural Research Vs Central Administrative Tribunal, Allahabad Bench and Pankaj Kodesia
Allahabad High Court · (2008) 5 AWC 5067 : (2008) 1 UPLBEC 18
Constitution of India, 1950 — Article 14, 16
High Courts27 Sept 2007Dismissed
Santoo alias Arun Kumar Sharma Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 1054
Penal Code, 1860 (IPC) — Section 307, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10), 3(2)(5)
High Courts27 Sept 2007Allowed
Nanhey Tiwari alias Kamlesh Tiwari Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1241
Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
High Courts27 Sept 2007Dismissed
Manoj Shahu and Another Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 1013
Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts27 Sept 2007Disposed Of
Jabunnisha Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts27 Sept 2007Dismissed
Omi Sahu Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0100
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts27 Sept 2007Dismissed
Yashvir Singh and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2007) 09 AHC CK 0091
High Courts27 Sept 2007Dismissed
Major Sukhdial Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 09 AHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts27 Sept 2007Dismissed
Commissioner, Trade Tax Vs Singrauli Super Thermal Power Project
Allahabad High Court · (2008) 14 VST 287
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts27 Sept 2007
Ram Nayan Singh, Clerk, Bhagwan Parashuram Dham Uchchatar Madhyamik Vidyalaya Vs Joint Director of Education, VIIth Region, District Inspector of School, Committee of Management, Bhagwan Parashuram Dham Uchchatar Madhyamik Vidyalaya and Avadhesh Singh
Allahabad High Court · (2007) 4 AWC 4182
High Courts27 Sept 2007
Pawan Singh Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 1010
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Sept 2007
Gajendra Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 1007
Penal Code, 1860 (IPC) — Section 365, 366, 376