High Courts27 Sept 2007Dismissed
Virendra Singh Bundela and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 09 AHC CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 307, 506
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 26 of 130
High Courts27 Sept 2007Dismissed
Sanaual Haque Vs State of U.P. and Smt. Ibrat Jahan
Allahabad High Court · (2008) CriLJ 1998
Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Penal Code, 1860 (IPC) — Section 323, 325, 326, 452, 504
High Courts27 Sept 2007Dismissed
Chandresh Nath Singh Baghel Vs Shri Bhagwan Singh Sisodia and Others
Allahabad High Court · (2008) 5 AWC 5075 : (2008) 1 UPLBEC 40
Constitution of India, 1950 — Article 14, 16
High Courts26 Sept 2007
Surendra Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 381
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts26 Sept 2007
State of UP and Others Vs Indian Christian Trustees
Allahabad High Court · (2007) 09 AHC CK 0221
Uttar Pradesh Urban Areas Zamindari Abolition and Land Reforms Act, 1956 — Section 84
High Courts26 Sept 2007
Bobys'' Restaurant Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 17 VST 286
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts26 Sept 2007Dismissed
Jhagaru and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 843
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 340, 482Penal Code, 1860 (IPC) — Section 416, 420, 465, 466, 468
High Courts26 Sept 2007Allowed
Chanan Lal Sachdev and Another Vs Gopal Das Chopra and Others
Allahabad High Court · (2007) 7 AWC 7648
High Courts26 Sept 2007Allowed
Smt. Sangeeta Kaushik, Smt. Sharda and Committee of Management, Janta Adarsh Girls Junior High School Vs State of U.P., Regional Joint Director of Education (Basic), Agra Region and District Basic Shiksha Adhikari
Allahabad High Court · (2008) 6 AWC 6100
High Courts26 Sept 2007Allowed
Asiatic Agro Product Pvt. Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 14 VST 230
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts26 Sept 2007Dismissed
Navin Kumar Goswami Vs State of U.P.
Allahabad High Court · (2008) 116 FLR 98
High Courts26 Sept 2007Dismissed
Wasim Ahmad Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 1015
Penal Code, 1860 (IPC) — Section 306
High Courts26 Sept 2007Dismissed
Mohd. Mohsin and Another Vs District Judge and Others
Allahabad High Court · (2007) 4 AWC 4184
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts26 Sept 2007Dismissed
Commissioner, Trade Tax Vs New Holland Traders India Pvt. Ltd.
Allahabad High Court · (2009) 22 VST 444
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)
High Courts25 Sept 2007
Smt. Shobha Kulshreshtha Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 378
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Sept 2007
Sadhna Misra Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 868 : (2008) 2 UPLBEC 58
High Courts25 Sept 2007Dismissed
Rajesh Kumar Satish Kumar Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 14 VST 337
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts25 Sept 2007
Ved Prakash and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 26
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482
High Courts25 Sept 2007Allowed
Suryabhan Singh Maurya Vs State of Uttar Pradesh, Senior Superintendent of Police and Sub-Inspector, S.I.S.
Allahabad High Court · (2007) 09 AHC CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 204
High Courts25 Sept 2007
Amresh Kumar and Kuldeep Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2007) 09 AHC CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376