High Courts05 Apr 2006Dismissed
Centre Superintendent, High School Examination 2006 and Committee of Management, Shri Ram Naresh Chaudhary Inter College Vs Joint Director of Education, Basti Region and Others
Allahabad High Court · (2006) 3 AWC 2593
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 92 of 125
High Courts05 Apr 2006Dismissed
Salahuddin (In Jail) Vs State of Uttar Pradesh
Allahabad High Court · (2008) 2 UPLBEC 105
High Courts04 Apr 2006
Ishwar Dutt Dwivedi Vs Awas Evam Vikas Parishad and Others
Allahabad High Court · (2007) 2 AWC 1653
High Courts04 Apr 2006Dismissed
Surya Lal Verma Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7463
Limitation Act, 1963 — Section 4, 5(1)(b)Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5(1)(b)(ii)
High Courts04 Apr 2006Dismissed
Ram Shankar Shukla (D) by LRs. Vs Ganesh Sewa Ashram Sanstha
Allahabad High Court · AIR 2006 All 336
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Apr 2006Dismissed
Ram Shanker Shukla (deceased) and Others Vs Ganesh Sewa Ashram Sanstha
Allahabad High Court · (2006) 3 AWC 3050
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100
High Courts04 Apr 2006Allowed
Committee of Management, Shri Kund Kund Jain Inter College Vs State of U.P., Regional Joint Director of Education, Saharanpur Region, District Inspector of Schools and Sudhir Kumar Pandey
Allahabad High Court · (2006) 7 AWC 7202
Constitution of India, 1950 — Article 14, 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16, 16FF, 16G(3), 16G(3)(A)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 103, 104, 105, 106, 107
High Courts04 Apr 2006Allowed
Poornima and Afsana (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 04 AHC CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 8Penal Code, 1860 (IPC) — Section 109, 117, 323, 366A, 373
High Courts04 Apr 2006Dismissed
Mohd. Tabib Khan Vs State of U.P. and Others
Allahabad High Court · AIR 2006 All 249 : (2006) 3 AWC 3005
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25Constitution of India, 1950 — Article 226
High Courts04 Apr 2006Dismissed
Girish Prasad Srivastava (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 04 AHC CK 0210
Penal Code, 1860 (IPC) — Section 406, 409
High Courts04 Apr 2006Dismissed
Bahagwan Das and Ors. Vs Sumer Chand & Anr.
Allahabad High Court · (2006) 04 AHC CK 0148
Allahabad High Court Rules, 1952 — Chapter 12 Rule 4Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Apr 2006Dismissed
Pransukh and Chhote Vs Deputy Director of Consolidation, Kalicharan and Dharmbeer
Allahabad High Court · (2006) 3 AWC 2813 : (2006) 100 RD 782 : (2006) 1 RD 782
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 48(1), 9Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 111
High Courts04 Apr 2006Dismissed
Sri Ram Pandey Vs Senior Superintendent of Police, Deputy Inspector General of Police, Director General of Police and State of Uttar Pradesh
Allahabad High Court · (2006) 7 AWC 6846 : (2006) 110 FLR 86
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5, 5(1)Constitution of India, 1950 — Article 14, 16
High Courts04 Apr 2006
Shiv Narain and Rakesh Vs State of U.P. and Atma Swaroop Srivastava
Allahabad High Court · (2006) 9 ADJ 342
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts04 Apr 2006Dismissed
Tulsi Ram Vs State of U.P. and Others
Allahabad High Court · (2006) 3 AWC 2815 : (2006) 110 FLR 444 : (2008) 3 UPLBEC 2732
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 14(2), 14(3)Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 14(2), 14(3)Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 14(2), 14(3)
High Courts04 Apr 2006Dismissed
Sukh Deo and Sant Raj Vs State of U.P. and Ram Pit Singh
Allahabad High Court · (2006) 04 AHC CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(1)Penal Code, 1860 (IPC) — Section 307, 324, 427
High Courts04 Apr 2006
Committee of Management, Rastriya Gram Vikash Shiksha Samiti Vs Assistant Registrar, Firms Society and Chits and Committee of Management, Rastriya Gram Vikash Shiksha Samiti through its alleged Manager Kanahiya Man Tripathi
Allahabad High Court · (2006) 7 AWC 6716 : (2006) 2 UPLBEC 1647
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25
High Courts04 Apr 2006Dismissed
Raj Dhar and Others Vs Additional Commissioner (Administration) and Bhorik
Allahabad High Court · (2006) 3 AWC 2593(1) : (2006) 2 RD 80
Uttar Pradesh Land Revenue Act, 1901 — Section 33A, 34
High Courts04 Apr 2006Dismissed
Bhupendra Singh Vs State of U.P. and Anil Kumar
Allahabad High Court · (2006) 3 UPLBEC 2792
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Apr 2006
Anand Dev Gupta Vs Bindeshwari Gupta and Another
Allahabad High Court · (2006) 4 AWC 3934
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21