High Courts03 Apr 2006Dismissed
Jai Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3378
Constitution of India, 1950 — Article 226Uttar Pradesh Number and Location of Excise Shops Rules, 1968 — Rule 5(9)
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 93 of 125
High Courts03 Apr 2006Dismissed
Dr. (Smt.) Santwana Dwivedi Vs The State of U.P. and Others
Allahabad High Court · (2006) 04 AHC CK 0115
Uttar Pradesh Higher Education Services Commission (Procedure for Selection of Teachers) Regulations, 1983 — Regulation 6Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 31
High Courts03 Apr 2006
East India Transport Agency Vs State of Uttar Pradesh and Trade Tax Tribunal (Jhansi Bench)
Allahabad High Court · (2006) 04 AHC CK 0113
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 13, 32, 32(1), 32(2)
High Courts03 Apr 2006Dismissed
Sanjai Agrawal Vs State of Uttar Pradesh, High Court of Judicature and District Judge
Allahabad High Court · (2006) 7 AWC 7233 : (2006) 3 UPLBEC 2577
Allahabad High Court Rules, 1952 — Rule 4, 4A, 4BConstitution of India, 1950 — Article 14, 16, 235Allahabad High Court Rules, 1952 — Rule 4, 4A, 4B
High Courts03 Apr 2006Allowed
Sharad Kumar Verma Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 165 : (2006) 7 AWC 7293 : (2006) 110 FLR 630
High Courts31 Mar 2006Dismissed
Parvez Ahmad Vs State of U.P. and District Magistrate
Allahabad High Court · (2006) 3 RCR(Civil) 583 : (2006) 3 RCR(Criminal) 801
Arms Act, 1959 — Section 10, 12, 13(3), 17, 18Constitution of India, 1950 — Article 21
High Courts31 Mar 2006Dismissed
Lalji Tandon and Others Vs City Magistrate and Others
Allahabad High Court · (2006) 9 ADJ 32 : (2006) 3 AWC 2223 : (2006) 3 RCR(Civil) 405 : (2006) 2 RCR(Rent) 101
High Courts31 Mar 2006Allowed
R.S. Singh Vs State of U.P., The Director, Institute of Engineering and Rural Technology and Divisional Commissioner, Allahabad Authorised Controller, Institute of Engineering and Rural Technology
Allahabad High Court · (2006) 9 ADJ 252 : (2006) 7 AWC 6807 : (2006) 110 FLR 780 : (2006) 2 UPLBEC 1646
High Courts31 Mar 2006Allowed
Kewla Prasad Vs Bank of Baroda, Branch Meja Road and Others
Allahabad High Court · (2006) 3 AWC 2976 : (2006) 1 RD 810
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 284Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 281, 282, 283, 284, 285
High Courts31 Mar 2006Dismissed
Raj Kishore Tandon and Others Vs District Judge and Others
Allahabad High Court · (2006) 4 AWC 3381
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 3(i)
High Courts31 Mar 2006Allowed
U.P. Basic Shiksha Parishad Vs Prescribed Authority under payment of Wages Act, 1936 and Smt. Pramila Devi
Allahabad High Court · (2006) 9 ADJ 163 : (2006) 3 AWC 2992 : (2006) 109 FLR 1101 : (2006) 3 LLJ 417
Factories Act, 1948 — Section 2, 85(1)Minimum Wages Act, 1948 — Section 2, 22F, 27, 3Payment of Wages Act, 1936 — Section 1, 1(5), 15, 15(2), 16
High Courts31 Mar 2006Allowed
Pratap Narayan alias Hem Raj Vs State of U.P. and Superintendent of Police
Allahabad High Court · (2006) 9 ADJ 400
Arms Act, 1959 — Section 13, 13(1)Arms Rules, 1962 — Rule 51, 51A
High Courts31 Mar 2006Dismissed
Sudeep Soni, Smt. Geeta Soni, Kamlesh Prasad Soni and Preeti Soni Vs State of Uttar Pradesh and Ghanshyam Das
Allahabad High Court · (2006) 2 DMC 128
Criminal Procedure Code, 1973 (CrPC) — Section 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 326, 498A, 506
High Courts31 Mar 2006Dismissed
Dharam Pal Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2006) 03 AHC CK 0050
Civil Procedure Code, 1908 (CPC) — Section 144Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 163
High Courts31 Mar 2006Dismissed
Man Mohan Bhatnagar Vs 8th Additional District and Sessions Judge and Smt. Sharda Devi
Allahabad High Court · (2006) 3 AWC 2159
Transfer of Property Act, 1882 — Section 109
High Courts31 Mar 2006
New India Assurance Co. Ltd. Vs Mohan Lal and Another
Allahabad High Court · (2007) 1 ACC 785 : (2007) ACJ 555
High Courts30 Mar 2006Allowed
Bajranj Bahadur Singh Vs State of U.P. and Another
Allahabad High Court · (2006) 9 ADJ 699 : (2006) 6 AWC 6291
Constitution of India, 1950 — Article 226, 309
High Courts30 Mar 2006
U.P. State Road Transport Corporation Vs Mahboob and Others
Allahabad High Court · (2007) 2 ACC 513
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts30 Mar 2006Dismissed
Radhey Shyam Sharma Vs Deputy Director of Consolidation and The Consolidation Officer
Allahabad High Court · (2006) 3 AWC 2304
Civil Procedure Code, 1908 (CPC) — Section 152Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A
High Courts30 Mar 2006Dismissed
Mata Sewak Vs Sarju Prasad
Allahabad High Court · (2006) 03 AHC CK 0149